JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,157 of 61,203
Aga Mahomed Ali Shiraji Vs S.E. Judah
Calcutta High Court · (1871) 06 CAL CK 0003
Maniruddin and Another Vs Gaur Chandra Shamadar
Calcutta High Court · (1871) 05 CAL CK 0006
Badarannissa Bibi Vs Mafiattala
Calcutta High Court · (1871) 05 CAL CK 0005
Magju Pandaen Vs Ramdyal Tewari and Others
Calcutta High Court · (1871) 05 CAL CK 0015
Damudar Jana Vs Srimati Pabitra Dasi and Another
Calcutta High Court · (1871) 05 CAL CK 0007
Dinanath Mandal and Others Vs Ramtarak Karati
Calcutta High Court · (1871) 05 CAL CK 0001
The Queen Vs Ameer Khan and Others
Calcutta High Court · (1871) 05 CAL CK 0008
Baboo Roy Dhunpat Sing Bahadur Vs Amritnath Jha
Calcutta High Court · (1871) 05 CAL CK 0010
Harjiban Das and Others Vs Bhagwan Das
Calcutta High Court · (1871) 05 CAL CK 0009
Lachmi Bibi Vs Indur Chandra Dugar
Calcutta High Court · (1871) 05 CAL CK 0014
Manmahini Dasi Vs Balak Chandra Pandit
Calcutta High Court · (1871) 05 CAL CK 0011
Ganesh Tewari and Another Vs Gajadhar Prasad and Another
Calcutta High Court · (1871) 05 CAL CK 0004
Dwarkanath Mitter Vs S.M. Sarat Kumari Dasi
Calcutta High Court · (1871) 05 CAL CK 0003
In Re: H.B. Beresford In Re: T.H. Maddock
Calcutta High Court · (1871) 04 CAL CK 0002
Ramhari Sarma Vs Trihiram Sarma and Others
Calcutta High Court · (1871) 04 CAL CK 0008
Lakhi Narayan Addi Vs Brajanath Kundu Chowdhary and Others
Calcutta High Court · (1871) 04 CAL CK 0006
Mahomed Aizaddi Shaha Vs Shaffi Mulla and Another
Calcutta High Court · (1871) 04 CAL CK 0003
Taki Mahomed Mandal Vs Krishna Nath Rai and Others
Calcutta High Court · (1871) 04 CAL CK 0001