High Courts31 May 1867
In Re: Khaja Shurwar Hossein Khan and Others
Calcutta High Court · (1867) 05 CAL CK 0006
JUDGMENT DATABASE
Search 12,23,303 Indian judgments.
12,23,303 judgments in All Courts · page 61,158 of 61,166
High Courts31 May 1867
Bipro Doss Gossain and Others Vs Chunder Seekur Bhuttacharjee
Calcutta High Court · (1867) 05 CAL CK 0004
High Courts31 May 1867
Kangalee Churn Ghosal Vs Bonomalee Mullick and Others Mahabeer Persad and Others Vs Mussamut Pranputty Koer
Calcutta High Court · (1867) 05 CAL CK 0002
High Courts30 May 1867
Ranee Surnomoyee Vs Luchmeeput Doogur and Others
Calcutta High Court · (1867) 05 CAL CK 0007
High Courts15 Apr 1867
Sreeputty Roy Vs Loharam Roy and Others
Calcutta High Court · (1867) 04 CAL CK 0004
High Courts15 Apr 1867
Bharut Chunder Dutt Vs Dengar Gope Shaboo Majee and Others Vs Noorai Mollah and Others Sheikh Joneep Vs Sheikh Noboo
Calcutta High Court · (1867) 04 CAL CK 0002
High Courts06 Apr 1867Disposed Off
Gungadhur Roy Vs Wooma Soonderee Dassee and Others
Calcutta High Court · (1867) 04 CAL CK 0005
High Courts06 Apr 1867
Kanhya Lall and Others Vs Radha Churn and Others
Calcutta High Court · (1867) 04 CAL CK 0001
High Courts19 Mar 1867
Kirteebash Mayetee Vs Ramdhun Khoria
Calcutta High Court · (1867) 03 CAL CK 0005
High Courts13 Mar 1867
Shahabooddeen Vs Futteh Ali and Another
Calcutta High Court · (1867) 03 CAL CK 0003
High Courts12 Mar 1867
Protab Chunder Chowdhry and Others Vs Brojololl Shaha and Others
Calcutta High Court · (1867) 03 CAL CK 0004
High Courts12 Mar 1867
Radhomonee Dassee and Others Vs Jodoonath Chowdhry and Others
Calcutta High Court · (1867) 03 CAL CK 0002
High Courts26 Feb 1867
Laknarain Singh and Others Vs Mussamut Ranee Mankoer and Others
Calcutta High Court · (1867) 02 CAL CK 0007
High Courts26 Feb 1867
R.W. Scott and Others Vs Hurronath Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0001
High Courts25 Feb 1867
Bebee Golebunnessa and Another Vs The Magistrate of Maldah on behalf of Government Romanath Tagore and Another Vs The Collector of Pubna on behalf of Government
Calcutta High Court · (1867) 02 CAL CK 0006
High Courts22 Feb 1867
Gobind Chunder Mookerjee Vs Kalla Gajee and Others
Calcutta High Court · (1867) 02 CAL CK 0008