Privy Council29 Jul 1873
Ranee of Chillaree Vs The Government of India
Privy Council · (1873) 1 IndApp 237
JUDGMENT DATABASE
Search 12,23,876 Indian judgments.
12,23,876 judgments in All Courts · page 61,138 of 61,194
High Courts14 Jul 1873
S.M. Golaupmonee Dossee Vs S.M. Prosonomoye Dossee
Calcutta High Court · (1873) 07 CAL CK 0004
High Courts10 Jul 1873
In Re: Audhur Ghundra Shaw and Others
Calcutta High Court · (1873) 07 CAL CK 0001
Privy Council08 Jul 1873
Suddanund Mohapatter Vs Soorjomonee Dayee
Privy Council · (1873) 1 IndApp 212
High Courts04 Jul 1873Dismissed
Sajoo Poramanick Vs Ruttee Sirdar and Others
Calcutta High Court · (1873) 07 CAL CK 0002
High Courts20 Jun 1873Allowed
Rajah Ram Narain Singh Vs Pertum Singh and Others
Calcutta High Court · (1873) 06 CAL CK 0004
High Courts18 Jun 1873Allowed
Gopaul Sahoo Vs Mutteeram Kowar
Calcutta High Court · (1873) 06 CAL CK 0002
High Courts17 Jun 1873
Toolseemoney Dossee Vs Maria Margery Cornelius and Others
Calcutta High Court · (1873) 06 CAL CK 0003
High Courts30 May 1873Dismissed
Chowdhry Goluck Chunder and Others Vs Chowdhry Gunga Narain and Others
Calcutta High Court · (1873) 05 CAL CK 0007
High Courts29 May 1873
In Re: Moulvie Syud Zoynooddeen Hossein Khan
Calcutta High Court · (1873) 05 CAL CK 0004
High Courts26 May 1873Dismissed
In Re: Buttobehary Banerjee
Calcutta High Court · (1873) 05 CAL CK 0006
High Courts22 May 1873Allowed
Sreemutty Prosonno Coomary Dabee and Another Vs Golab Chand Baboo
Calcutta High Court · (1873) 05 CAL CK 0005
High Courts20 May 1873
Bhyrub Chunder Surmah Chowdhry and Another Vs Madhubram Surmah Alias Madhub Chunder Surmah and Others
Calcutta High Court · (1873) 05 CAL CK 0008
High Courts13 May 1873Allowed
Brindabun Chunder Roy Vs Tarachand Bundopadhya
Calcutta High Court · (1873) 05 CAL CK 0002
High Courts09 May 1873Allowed
Mussamut Aheeree Heerahnee Vs Sitaram Alias Kerra Heerah
Calcutta High Court · (1873) 05 CAL CK 0003
High Courts30 Apr 1873
The Queen Vs Kheraj Mullah and Another
Calcutta High Court · (1873) 04 CAL CK 0008
High Courts30 Apr 1873
The Queen Vs Koonjo Leth and Others
Calcutta High Court · (1873) 04 CAL CK 0004