JUDGMENT DATABASE
Search 12,23,415 Indian judgments.
12,23,415 judgments in All Courts · page 61,137 of 61,171
Khimajit Matoe Vs Sham Narayan Lall and Others
Calcutta High Court · (1869) 09 CAL CK 0033
Srinath Gangopadhya And Others Vs Mahes Chandra Roy and Others
Calcutta High Court · (1869) 09 CAL CK 0032
Krishna Kishor Poddar Vs Sowdamini Chowdrain and Others
Calcutta High Court · (1869) 09 CAL CK 0009
Lachmipat Sing Dugar Vs Mirza Khairat Ali
Calcutta High Court · (1869) 09 CAL CK 0002
Shiu Suhai Mullic Vs Lala Hari Suhai Sing and Another
Calcutta High Court · (1869) 09 CAL CK 0039
The Queen Vs Mahim Chandra Chuckerbutty and Others
Calcutta High Court · (1869) 09 CAL CK 0034
The Queen Vs Tulsi Dosad (Prisoner)
Calcutta High Court · (1869) 09 CAL CK 0015
Dulali Bewa Vs Bhuban Shaha and Others
Calcutta High Court · (1869) 08 CAL CK 0020
Beicha Namdar Vs Jalu Namdar and Another
Calcutta High Court · (1869) 08 CAL CK 0015
Ram Lal Mookerjee Vs Haran Chandra Dhar
Calcutta High Court · (1869) 08 CAL CK 0018
Duma sahu and Others Vs Jeoynarayan Lal and Others
Calcutta High Court · (1869) 08 CAL CK 0003
Raj Chandra Poddar Vs Srimati Manorama and Another
Calcutta High Court · (1869) 08 CAL CK 0035
Rai Mohan Bose and Another Vs Sudukhina Chowdhrain and Others
Calcutta High Court · (1869) 08 CAL CK 0016
Amirtamayi Dasi Vs Grose and Another
Calcutta High Court · (1869) 08 CAL CK 0036
Nabakumar Haldar Vs Bhabasundari Debi and Another
Calcutta High Court · (1869) 08 CAL CK 0032
Mussamat Bukshan and Another Vs Mussamat Maldaikooeri and Others
Calcutta High Court · (1869) 08 CAL CK 0011
Abhiram Das Vs Sriram Das and Others
Calcutta High Court · (1869) 08 CAL CK 0009