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Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 61 of 61,419

High Courts29 Oct 2026Allowed

Prem Prakash Modi Vs Madhu Goel

Delhi High Court · (2026) 10 DEL CK 4300

Code of Civil Procedure, 1908-Section 96, 151Indian Evidence Act, 1872-Section 65-BBankers' Book Evidence Act
High Courts29 Oct 2026Dismissed

Ms Cafe Brown Sugar Pvt Ltd Vs Vyom Foodcraft Pvt Ltd & Anr.

Delhi High Court · (2026) 10 DEL CK 4286

Code of Civil Procedure, 1908-Order XI Rule 1(5), Section 151, VII Rule 14(3), XI Rule 1, XI Rule 1(1), XI Rule 1(2), XI Rule 1(3), XI Rule 1(4), XI Rule 1(10), XI Rule 1(1)(c)(ii), XIII Rule 2Commercial Courts Act, 2015-Section 16, 16(3)Income Tax Act
High Courts29 Oct 2026Dismissed

Dayanand Pal Vs Mr. Dharmendra Kumar Bhati & Ors.

Delhi High Court · (2026) 10 DEL CK 4331

Indian Arbitration & Conciliation Act, 1996-Section 5, 11(6), 16, 16(2), 16(3), 17, 34, 37, 37(2), 37(2)(a), 37(2)(b), 37(3)DIAC (Arbitration Proceeding Rules), 2018-Rule 15(1)Constitution of India-Article 136, 226, 227, 277
High Courts29 Oct 2026Disposed Of

Jaspreet Singh @ Jassi Vs State Of NCT Of Delhi Through SHO

Delhi High Court · 2024 INSC 595

Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 319, 340, 61(2), 3(5) and 112Information Technology Act, 2000-Sections 66C, 66DBharatiya Nagarik Suraksha Sanhita, 2023-Section 482; Section 35; Section 35(1)(b); Section 35(1)(b)(i); Section 35(1)(b)(ii); Sections 35(3) to 35(6)
High Courts29 Oct 2026Disposed Of

M/S Sanmati Builders Vs Union Of India

Delhi High Court · 2025 INSC 605

Arbitration and Conciliation Act, 1996-Section 11(6), 28(3), 31(7), 31(7)(b), 31A, 31A(5), 34, 37General Conditions of Contract, 2014-Clause 16(3), 16(4)(a), 51-A, 62(2)(c), 64(5), 64(6)
High Courts29 Oct 2026

Muhammed Rasal Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 4142

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 64(2)(m), 75(1), 76 and 78(1)
High Courts29 Oct 2026

Renji Varghese Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 4140

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 75(1)(i) & (iv) r/w Section 3(5)