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12,19,744 judgments in All Courts · page 60,985 of 60,988

Tribunals and Commissions02 Aug 202Disposed Of

Agarwalla Udyog Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0005

Companies Act, 2013 — Section 230, 230(1), 232, 232(1)Companies (Compromises, Arrangements, and Amalgamations) Rules 2016 — Rule 8(2)

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Tribunals and Commissions02 Aug 202Disposed Of

Broadway Oils & Chemicals Privatelimited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0004

Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(5), 232, 232(3)(i), 232(4)

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Tribunals and Commissions02 Aug 202Disposed Of

Kohinoor Tie Up Private Limited Vs Central Government Through Regional Director

National Company Law Tribunal · (202) 08 NCLT CK 0002

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Tribunals and Commissions01 Aug 202Disposed Of

Punjab National Bank Vs M/s Renu Residency Pvt Ltd

National Company Law Tribunal · (202) 08 NCLT CK 0006

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Tribunals and Commissions01 Aug 202Allowed

Blooming Jewellery Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0003

Companies Act, 2013 — Section 133, 230, 230(7), 232, 232(3)

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Tribunals and Commissions01 Aug 202Allowed

Navjyoti Residency Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0001

Companies Act, 2013 — Section 133, 230, 230(7), 231, 232, 232(3)

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Tribunals and Commissions29 Jul 202Disposed Of

Shree Sai Industries Pvt Ltd Vs Dharam Paul Metal Pvt Ltd

National Company Law Tribunal · (202) 07 NCLT CK 0009

Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 54, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6, 12National Company Law Tribunal Rules 2016 — Rule 11

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Tribunals and Commissions29 Jul 202Disposed Of

Vineet K Chaudhary Vs Regional P.F Commissioner (II), Assistant PFCommissioner And Recovery Officer

National Company Law Tribunal · (202) 07 NCLT CK 0008

Insolvency and Bankruptcy Code, 2016 — Section 14, 14(1)(a), 14(1)(b), 33(5), 36, 36(4), 60(5)Indian Penal Code, 1860 — Section 193, 196, 228National Company Law Tribunal Rules, 2016 — Rule 11

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Tribunals and Commissions29 Jul 202Allowed

Hirfal Interiors Vs Salasar Enterprises Private Limite

National Company Law Tribunal · (202) 07 NCLT CK 0007

Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 33(1), 33(2), 33(5), 34(1), 52

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Tribunals and Commissions29 Jul 202Disposed Of

Himratna Terpenes Private Limited Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0005

Companies Act, 2013 — Section 230, 230(1), 230(3), 230(4), 230(5), 232, 232(3)(i), 232(6), 233Income Tax Act, 1961 — Section 2(1B)

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Tribunals and Commissions27 Jul 202Disposed Of

SKAP Forging Private Limited Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0013

Companies Act, 2013 — Section 92, 133, 137, 230, 230(1), 232, 232(3)(i)Income Tax Act 1961 — Section 72A, 79, 143(3)

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Tribunals and Commissions27 Jul 202Disposed Of

Thakur Prasad Sao & Sons Pvt Ltd Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0002

Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 7, 8

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Tribunals and Commissions27 Jul 202Disposed Of