Tribunals and Commissions01 Aug 202Disposed Of
Punjab National Bank Vs M/s Renu Residency Pvt Ltd
National Company Law Tribunal · (202) 08 NCLT CK 0006
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12,16,901 judgments in All Courts · page 60,843 of 60,846
Tribunals and Commissions01 Aug 202Allowed
Blooming Jewellery Private Limited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0003
Companies Act, 2013 — Section 133, 230, 230(7), 232, 232(3)
Tribunals and Commissions01 Aug 202Allowed
Navjyoti Residency Private Limited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0001
Companies Act, 2013 — Section 133, 230, 230(7), 231, 232, 232(3)
Tribunals and Commissions29 Jul 202Disposed Of
Shree Sai Industries Pvt Ltd Vs Dharam Paul Metal Pvt Ltd
National Company Law Tribunal · (202) 07 NCLT CK 0009
Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 54, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6, 12National Company Law Tribunal Rules 2016 — Rule 11
Tribunals and Commissions29 Jul 202Disposed Of
Vineet K Chaudhary Vs Regional P.F Commissioner (II), Assistant PFCommissioner And Recovery Officer
National Company Law Tribunal · (202) 07 NCLT CK 0008
Insolvency and Bankruptcy Code, 2016 — Section 14, 14(1)(a), 14(1)(b), 33(5), 36, 36(4), 60(5)Indian Penal Code, 1860 — Section 193, 196, 228National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions29 Jul 202Allowed
Hirfal Interiors Vs Salasar Enterprises Private Limite
National Company Law Tribunal · (202) 07 NCLT CK 0007
Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 33(1), 33(2), 33(5), 34(1), 52
Tribunals and Commissions29 Jul 202Disposed Of
Himratna Terpenes Private Limited Vs Registrar of Companies
National Company Law Tribunal · (202) 07 NCLT CK 0005
Companies Act, 2013 — Section 230, 230(1), 230(3), 230(4), 230(5), 232, 232(3)(i), 232(6), 233Income Tax Act, 1961 — Section 2(1B)
Tribunals and Commissions27 Jul 202Disposed Of
SKAP Forging Private Limited Vs Registrar of Companies
National Company Law Tribunal · (202) 07 NCLT CK 0013
Companies Act, 2013 — Section 92, 133, 137, 230, 230(1), 232, 232(3)(i)Income Tax Act 1961 — Section 72A, 79, 143(3)
Tribunals and Commissions27 Jul 202Disposed Of
Thakur Prasad Sao & Sons Pvt Ltd Vs Registrar of Companies
National Company Law Tribunal · (202) 07 NCLT CK 0002
Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 7, 8
Tribunals and Commissions27 Jul 202Disposed Of
B D J Stampings Industries Ltd Vs Registrar of Companies
National Company Law Tribunal · (202) 07 NCLT CK 0001
Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)
Tribunals and Commissions26 Jul 202Dismissed
India Glycols Ltd VsAgrimas Chemicals Limited
National Company Law Tribunal · (202) 07 NCLT CK 0012
Tribunals and Commissions26 Jul 202Dismissed
Mr. Nilesh Shrivistava Vs Asset Analytix Pvt. Ltd
National Company Law Tribunal · (202) 07 NCLT CK 0011
Tribunals and Commissions26 Jul 202Dismissed
Forest Development Corporation Ofmaharashtra Limited Vs Fdcm Esselworld Gorewada Zoo Privatelimited
National Company Law Tribunal · (202) 07 NCLT CK 0010
Tribunals and Commissions26 Jul 202Dismissed
E Square Leisure Private Limited Vs Orienta Cine Advertising Private Limited
National Company Law Tribunal · (202) 07 NCLT CK 0006
Tribunals and Commissions26 Jul 202Disposed Of
Small Industries Development Bank of India (SIDBI) (Through Resolution Professional Mr. Nethi Mallikarjuna Setty Vs Akshay Kothari
National Company Law Tribunal · (202) 07 NCLT CK 0004
Tribunals and Commissions26 Jul 202Disposed Of
Punjab National Bank Vs M/s Savaria Roller Flour Millspvt Ltd
National Company Law Tribunal · (202) 07 NCLT CK 0003
Insolvency and Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions22 Jun 20Disposed Of
Neeraj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0028
Tribunals and Commissions19 Jun 20Disposed Of
Rattan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0043
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
Madan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0042
Tribunals and Commissions19 Jun 20Disposed Of
Rambir Singh Tomar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0040