JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,737 of 60,814
Koegler Vs Prosonno Coomar Chatterjee
Calcutta High Court · (1877) ILR (Cal) 472
Lungessur Kooer Vs Sookha Ojha Radhay Kishan Vs Kali Misser
Calcutta High Court · (1878) ILR (Cal) 152
Maharajah Pertab Narain Singh Vs Maharanee Subhao Kooer and others
Privy Council · (1878) 3 ILRPC 626 : (1877) 4 IndApp 228
Dular Chand Vs Balram Dass and Others
Allahabad High Court · (1875) ILR (All) 453
The Administrator-General of Bengal Vs Juggeswar Roy and others
Privy Council · (1878) 3 ILRPC 193
Dani Kuari Vs Phulman Rai
Allahabad High Court · (1875) ILR (All) 452
Ram Soonder Surma Mozoomdar and Others Vs Bhoobun Chunder Sen
Calcutta High Court · (1878) ILR (Cal) 301
Lekhraj Roy and Others Vs Kunhya Singh and Others
Calcutta High Court · (1878) ILR (Cal) 210
Baboo Lekhraj Roy and Others Vs Kunhya Singh and others
Privy Council · (1877) 4 IndApp 223
Joynarain Hazrah Vs Doorga Prosad Mytee and Others
Calcutta High Court · (1877) ILR (Cal) 475
Gajapathi Nilamani Patta Maha Devi Garu Vs Gajapathi Radhamani Patta Maha Devi Garu
Privy Council · (1877) 4 IndApp 212
Bakhat Ram and Another Vs Wazir Ali and Others
Allahabad High Court · (1875) ILR (All) 448
Ashgar Ali and Others Vs Delroos Banoo Begum
Privy Council · (1878) 3 ILRPC 325
Empress on the Prosecution of Jodoonath Ghose Vs Brojonath Dey
Calcutta High Court · (1877) ILR (Cal) 425
Grish Chunder Roy and Another Vs Boydonath Bag
Calcutta High Court · (1878) ILR (Cal) 26
Kally Prosonno Hazra Vs Heera Lal Mundle
Calcutta High Court · (1877) ILR (Cal) 468
The Empress Vs Donnelly In Re: Donnelly
Calcutta High Court · (1877) ILR (Cal) 405