Privy Council18 Jun 1881
Venkateswara Iyan and Another Vs Shekhari Varma, Valiya Rajah Avergal of Palghautcherry
Privy Council · (1881) 8 IndApp 143
JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,735 of 60,868
High Courts17 Jun 1881
Syed Sufdar Reza Vs Amzad Ali and Anr
Calcutta High Court · (1881) ILR (Cal) 703
High Courts17 Jun 1881
Chuni Singh and Others Vs Hera Mahto and Others
Calcutta High Court · (1881) ILR (Cal) 633
Civil Procedure Code, 1908 (CPC) — Section 32
Privy Council17 Jun 1881
Chaudhri Ujagur Singh Vs Chaudhri Pitam Singh and others
Privy Council · (1881) 8 IndApp 190
Privy Council16 Jun 1881
Fakharuddin Mahomed Ahsan Chowdhry; Alimunnissa Khatun and Sha Sufi Sufilla Vs Official Trustee of Bengal
Privy Council · (1882) 8 ILRPC 178 : (1881) 8 IndApp 197
Privy Council13 Jun 1881
Mungul Pershad Dichit and Another Vs Grija Kant Lahiri
Privy Council · (1882) 8 ILRPC 51
Privy Council12 Jun 1881
Mussummat Bebea Sahodra and Lutchman Sahai Chowdhry and Others Vs Roy Jung Bahadoor and others
Privy Council · (1881) 8 IndApp 210
High Courts11 Jun 1881
Makund Lall and Another Vs Chaturi Sing and Others
Calcutta High Court · (1881) ILR (Cal) 710
High Courts11 Jun 1881
Chuni Singh and Another Vs Wazeer Mahton and Another
Calcutta High Court · (1881) ILR (Cal) 727
High Courts11 Jun 1881
Gunesh Dutt, alias Nanhoo Singh and Another Vs Khoshelal Mahton and Another
Calcutta High Court · (1881) ILR (Cal) 690
High Courts09 Jun 1881
Jonmenjoy Mulliek Vs Dossmoney Dossee
Calcutta High Court · (1881) ILR (Cal) 714
High Courts06 Jun 1881
Robarts Vs Harrison
Calcutta High Court · (1881) ILR (Cal) 333
Limitation Act, 1877 — Section 176
High Courts03 Jun 1881
Nobin Krishna Bose and Another Vs Mon Mohun Bose and Others
Calcutta High Court · (1881) ILR (Cal) 573
High Courts03 Jun 1881
In Re: Riasat Ali, alias Babu Miya, alias Bodiuzzuma The Empress
Calcutta High Court · (1881) ILR (Cal) 352
Penal Code, 1860 (IPC) — Section 463, 464
High Courts31 May 1881
Parbath Chund Deb Vs Ain-ud-Deen and Others
Calcutta High Court · (1881) ILR (Cal) 577
High Courts31 May 1881
Sheikh Akbar Vs Sheikh Khan and Another
Calcutta High Court · (1881) ILR (Cal) 256
Limitation Act, 1963 — Article 64
High Courts31 May 1881
Wood Vs The Corporation of the town of Calcutta
Calcutta High Court · (1881) ILR (Cal) 322