High Courts31 May 1881
Mohabeer Pershad Singh Vs Mohabeer Singh
Calcutta High Court · (1881) ILR (Cal) 591
Specific Relief Act, 1877 — Section 9
JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,736 of 60,868
High Courts30 May 1881
Lokessur Koer Vs Purgun Roy and Others
Calcutta High Court · (1881) ILR (Cal) 418
High Courts30 May 1881
Ram Chunder Shaha and Others Vs Manick Chunder Banikya and Another
Calcutta High Court · (1881) ILR (Cal) 428
Contract Act, 1872 — Section 265
High Courts27 May 1881
Damodur Biddyadhur Mohapatro and Another Vs Syamanund Dey
Calcutta High Court · (1881) ILR (Cal) 385
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts26 May 1881
Nilmadhub Shaha and Others Vs Srinibash Kurmokar
Calcutta High Court · (1881) ILR (Cal) 442
High Courts25 May 1881
Kalytara Chowdhrain Vs Ramcoomar Gopta
Calcutta High Court · (1881) ILR (Cal) 466
High Courts20 May 1881
Brojendro Lall Roy and Others Vs Nobodeep Chunder Chowdhry
Calcutta High Court · (1881) ILR (Cal) 406
Land Acquisition Act, 1894 — Section 39
Privy Council14 May 1881
Mutta Vaduganadha Tevar and Others Son and Daughters of Rani Kattama Natchiar Vs Dorasinga Tevar
Privy Council · (1881) 8 IndApp 99
Privy Council13 May 1881
Rajendronath Dutt and Others Vs Shaik Mahomed Lal and others
Privy Council · (1882) 8 ILRPC 42 : (1881) 8 IndApp 135
High Courts12 May 1881
Obhoy Churn Coondoo and Another Vs Golam Ali, alias Nocoury Meah
Calcutta High Court · (1881) ILR (Cal) 410
High Courts11 May 1881
Sourobinee Dabee Vs Uma Sundari Dabee
Calcutta High Court · (1881) ILR (Cal) 288
High Courts10 May 1881
Shama Soondary Vs Hurro Soondary and Others
Calcutta High Court · (1881) 05 CAL CK 0022
Court Fees Act, 1870 — Section 12
High Courts10 May 1881
Doorga Narain Sen Vs Ram Lall Chhutar
Calcutta High Court · (1881) ILR (Cal) 330
High Courts06 May 1881
Woopendro Nath Sircar and Another Vs Brojendranath Mundul
Calcutta High Court · (1881) ILR (Cal) 346
High Courts06 May 1881
Reasut Hossein and Another Vs Chorwar Singh and Others
Calcutta High Court · (1881) ILR (Cal) 470