High Courts09 Jan 1878
Birchunder Manickya Vs Hurrish Chunder Dass
Calcutta High Court · (1878) 01 CAL CK 0016
JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,733 of 60,814
High Courts09 Jan 1878
Parbutty Nath Roy Chowdhry and Others Vs Mudho Paroe and Others
Calcutta High Court · (1878) ILR (Cal) 276
Limitation Act, 1963 — Article 145, 27
High Courts09 Jan 1878
The Empress Vs Thacoor Dyal Sing and Another
Calcutta High Court · (1878) ILR (Cal) 320
High Courts09 Jan 1878
Holodhur Pal Vs Ekram Mundul and Others
Calcutta High Court · (1878) ILR (Cal) 271
High Courts09 Jan 1878
Radhica Prosonno Chunder Vs Zoolfun Bibee
Calcutta High Court · (1878) ILR (Cal) 561
High Courts07 Jan 1878
Chunder Sekhur Mookerjee and Others Vs The Collector of Midnapore on the part of the Government
Calcutta High Court · (1878) 01 CAL CK 0022
High Courts04 Jan 1878
Sobha Bibee Vs Mirza Sakhamut Ali and Others
Calcutta High Court · (1878) 01 CAL CK 0007
High Courts02 Jan 1878Dismissed
Lachman Singh and Another Vs Sanwal Singh
Allahabad High Court · (1878) 01 AHC CK 0017
High Courts02 Jan 1878Disposed Of
Durga Prasad Vs Khairati and Others
Allahabad High Court · (1875) ILR (All) 545
High Courts02 Jan 1878Dismissed
Umrao Begam Vs The Land Mortgage Bank of India
Allahabad High Court · (1875) ILR (All) 547
High Courts02 Jan 1878Dismissed
Jeoni Vs Bhagwan Sahai and Another
Allahabad High Court · (1875) ILR (All) 541
High Courts21 Dec 1877
In Re: Thomson''s Policy
Calcutta High Court · (1878) ILR (Cal) 348
Stamp Act, 1899 — Article 15, 34, 41
High Courts21 Dec 1877
Chutterdharee Lall Vs Rambelashee Koer and Others
Calcutta High Court · (1878) ILR (Cal) 319
High Courts18 Dec 1877
The Empress and Vs Sashi Bhusan Chuckrabutty In Re: In the Matter of the Petition of Sashi Bhusan Chuckrabutty
Calcutta High Court · (1879) ILR (Cal) 623
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 176
High Courts18 Dec 1877Dismissed
Hasan Ali and Another Vs Mehdi Husain and Others
Allahabad High Court · (1875) ILR (All) 533