JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,727 of 60,814
Privy Council26 Apr 1878
Parmanandas Jivandas Vs Venayek Rao Wassudeo
Privy Council · (1883) 7 ILRPC 19
High Courts25 Apr 1878
Hurro Lall Sircar and Others Vs Mohima Chunder Dey Sircar and Others
Calcutta High Court · (1878) ILR (Cal) 769
High Courts25 Apr 1878
The New Beerbhoom Coal Co. Vs Buloram Mahata and Others
Calcutta High Court · (1880) ILR (Cal) 175
Limitation Act, 1963 — Article 113
High Courts25 Apr 1878Disposed Of
Kaleshar Prasad Vs Jagan Nath and Another
Allahabad High Court · (1875) ILR (All) 650
High Courts24 Apr 1878Allowed
Narain Das and Others Vs Jawahir Lal and Others
Allahabad High Court · (1875) ILR (All) 644
High Courts24 Apr 1878Dismissed
Bhop Singh and Others Vs Debi Singh
Allahabad High Court · (1875) ILR (All) 709
High Courts18 Apr 1878
In Re: The Empress
Calcutta High Court · (1878) ILR (Cal) 623
Criminal Procedure Code, 1898 (CrPC) — Section 263, 464Penal Code, 1860 (IPC) — Section 322
High Courts16 Apr 1878
The Empress Vs Gangadhur Bhunjo and Others
Calcutta High Court · (1878) ILR (Cal) 622
Stamp Act, 1899 — Section 43
High Courts16 Apr 1878
Petambar Baboo and Another Vs Nilmony Singh Deo and Others
Calcutta High Court · (1878) ILR (Cal) 794
Privy Council13 Apr 1878
Sheo Singh Rai Vs Mussumut Dakho and Moorari Lall
Privy Council · (1878) 5 IndApp 87
Privy Council13 Apr 1878
Burmah Trading Corporation, Limited. Vs Mirza Mahomed Ally Sherazee and The Burmah Company Limited
Privy Council · (1878) 5 IndApp 130
Privy Council13 Apr 1878
Mirza Mahomed Ally and The Burmah Company Limited Vs Bombay-Burmah Trading Corporation Limited
Privy Council · (1879) 4 ILRPC 116
Privy Council13 Apr 1878
Dorab Ally Khan Vs Abdool Azeez and another, Executors of Khajah Moheeooddeen
Privy Council · (1878) 5 IndApp 116
Privy Council13 Apr 1878
Bhoobun Mohini Debya and Another Vs Hurrish Chunder Chowdhry
Privy Council · (1878) 5 IndApp 138
High Courts12 Apr 1878
Hulasa Kuar and Another Vs Rahmani Bibi and Others
Allahabad High Court · (1875) ILR (All) 642
High Courts10 Apr 1878
Mothooranath Chuttopadhya Vs Kristokumar Ghose and Others
Calcutta High Court · (1879) ILR (Cal) 369
Contract Act, 1872 — Section 69
High Courts10 Apr 1878
Syud Mahomet Hossein and Others Vs Hadzi Abdullah and Others
Calcutta High Court · (1878) ILR (Cal) 727