High Courts02 Apr 1880
Khetter Chunder Mookerjee Vs Khetter Paul Sreeterutno
Calcutta High Court · (1880) ILR (Cal) 886
Evidence Act, 1872 — Section 65
JUDGMENT DATABASE
Search 12,16,806 Indian judgments.
12,16,806 judgments in All Courts · page 60,725 of 60,841
High Courts02 Apr 1880Dismissed
Tej Singh Vs Gobind Singh and Others
Allahabad High Court · (1880) ILR (All) 850
High Courts01 Apr 1880
Pepin Vs Chunder Seekur Mookerjee and Another
Calcutta High Court · (1880) ILR (Cal) 811
High Courts31 Mar 1880
Ganpatji and Another Vs Saadat Ali and Others
Allahabad High Court · (1880) ILR (All) 787
High Courts29 Mar 1880
Bemola Dossee Vs Mohun Dossee and Others
Calcutta High Court · (1880) ILR (Cal) 792
High Courts24 Mar 1880Disposed Of
Durga Prasad Vs Ram Charan and Another
Allahabad High Court · (1880) ILR (All) 785
High Courts23 Mar 1880Dismissed
Karim-un-nissa Vs Hira Lal
Allahabad High Court · (1880) ILR (All) 780
High Courts19 Mar 1880
Abhoy Churn Pal and Another Vs Kally Pershad Chatterjee
Calcutta High Court · (1880) ILR (Cal) 949
Specific Relief Act, 1877 — Section 42
High Courts19 Mar 1880
Brojo Nath Bhuttacharjee Vs Saroda Pershad Chattopadhya
Calcutta High Court · (1880) ILR (Cal) 910
Limitation Act, 1908 — Section 10
High Courts18 Mar 1880
Govind Chunder Goswami Vs Rungunmoney
Calcutta High Court · (1881) ILR (Cal) 60
High Courts18 Mar 1880
Hirdhamun Jha and Others Vs Jinghoor Jha and Others
Calcutta High Court · (1880) ILR (Cal) 711
High Courts15 Mar 1880
Doorga Churn Doss Vs Nittokally Dossee and Others
Calcutta High Court · (1880) ILR (Cal) 819
High Courts15 Mar 1880Allowed
Jhunna Vs Ramsarup and Others
Allahabad High Court · (1880) ILR (All) 777
High Courts15 Mar 1880Disposed Of
Markundi Dial Vs Rambaran Rai and Another
Allahabad High Court · (1880) ILR (All) 735