High Courts28 Jan 1887Dismissed
Saiyyid Altaf Ali Vs Wazir Jan
Allahabad High Court · (1887) ILR (All) 357
JUDGMENT DATABASE
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12,18,600 judgments in All Courts · page 60,723 of 60,930
High Courts24 Jan 1887
C.T. Davis and Others Vs Drobomoyi Gupta and Others
Calcutta High Court · (1887) ILR (Cal) 323
High Courts21 Jan 1887Allowed
Lachman Das Vs Parshotam Lal and Another
Allahabad High Court · (1887) ILR (All) 252
High Courts19 Jan 1887
Koilash Chunder Roy and Another Vs Jodu Nath Roy and Others
Calcutta High Court · (1887) ILR (Cal) 380
Bengal Tenancy Act, 1885 — Section 232
High Courts17 Jan 1887
Mokshoda Debi Vs Prem Chand Nuskur and Another
Calcutta High Court · (1887) ILR (Cal) 201
Bengal Tenancy Act, 1885 — Section 188
High Courts17 Jan 1887Disposed Of
Balbhadar Prasad Vs The Maharajah of Betia
Allahabad High Court · (1887) ILR (All) 351
High Courts12 Jan 1887Disposed Of
Queen-Empress Vs Shere Singh
Allahabad High Court · (1887) ILR (All) 362
High Courts12 Jan 1887Dismissed
Shiam Sundar Vs Amanant Begam
Allahabad High Court · (1887) ILR (All) 234
High Courts11 Jan 1887Disposed Of
Paras Ram Vs Karam Singh and Others
Allahabad High Court · (1887) ILR (All) 232
High Courts11 Jan 1887Dismissed
Mohibullah Vs Imami and Others
Allahabad High Court · (1887) ILR (All) 229
High Courts11 Jan 1887
Naurangi Kunwar Vs Raghubansi Kunwar
Allahabad High Court · (1887) ILR (All) 231
High Courts10 Jan 1887Allowed
Kashi Ram Vs Madho Singh and Others
Allahabad High Court · (1887) ILR (All) 228
High Courts07 Jan 1887
Anund Chunder Sen Mozumdar Vs Doya Chand Shaha
Calcutta High Court · (1887) ILR (Cal) 382
High Courts06 Jan 1887Dismissed
Dhanraj Dube and Others Vs Sheopargash Dube
Allahabad High Court · (1887) ILR (All) 225
High Courts05 Jan 1887Dismissed
Hafiza Bibi Vs Sahib-un-nissa Bibi Hafiza Bibi Vs Sahib-un-nissa Bibi
Allahabad High Court · (1887) ILR (All) 213
High Courts05 Jan 1887Disposed Of
Kishna Ram Vs Rakmini Sewak Singh and Others
Allahabad High Court · (1887) ILR (All) 222