High Courts06 Feb 1882
Nijabutoolla and Others Vs Wazir Ali
Calcutta High Court · (1882) ILR (Cal) 910
Limitation Act, 1963 — Section 5, 6
JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,729 of 60,868
High Courts06 Feb 1882
Tariny Kanth Lahiry Chowdry Vs Chowdrani
Calcutta High Court · (1882) ILR (Cal) 546
High Courts04 Feb 1882
Mahomed Mobaruck and Others Vs Joytara Dassee and Others
Calcutta High Court · (1882) ILR (Cal) 976
High Courts01 Feb 1882
Brojo Nath Mookhopadhya Vs Bepin Behari Bundopadhya
Calcutta High Court · (1882) ILR (Cal) 357
High Courts01 Feb 1882
Chunder Coomar Mookerjee and Others Vs Shama Churn Dey and Another Chunder Coomar Mookerjee and Others Vs Koylash Chunder Sett and Others
Calcutta High Court · (1882) ILR (Cal) 677
High Courts01 Feb 1882
Umesh Chunder Roy Vs Raj Bullubh Sen and Others
Calcutta High Court · (1882) ILR (Cal) 279
High Courts30 Jan 1882
Raj Chundra Chuckerbutty and Others Vs Kinoo Khan and Others
Calcutta High Court · (1882) ILR (Cal) 329
High Courts26 Jan 1882
Grish Narain Moonshee Vs Noimollah Pramanick
Calcutta High Court · (1882) ILR (Cal) 674
High Courts26 Jan 1882
Jogendro Chunder Ghose Vs Nobin Chunder Chottopadhya and Others
Calcutta High Court · (1882) ILR (Cal) 353
High Courts23 Jan 1882
Lehareaux Vs Ashruffunnissa and Another
Calcutta High Court · (1882) ILR (Cal) 272
Civil Procedure Code, 1908 (CPC) — Section 101, 108
High Courts21 Jan 1882
Raja Sheopersad Singh Vs Bilasmoni Dasi and Others
Calcutta High Court · (1882) ILR (Cal) 664
Privy Council21 Jan 1882
Rajah Sheo Pershad Singh Vs Mussumat Bilasmoni Dasi and others
Privy Council · (1882) 9 IndApp 33
Privy Council21 Jan 1882
Ramanand Kuar; Anant Bahadur Singh Vs Raghunath Kuar and another; Raghunath Kuar and others
Privy Council · (1882) 8 ILRPC 769
High Courts20 Jan 1882
Bhugwat Narain Dobey and Others Vs Badri Roy and Another
Calcutta High Court · (1882) ILR (Cal) 649
High Courts20 Jan 1882
Luchmun Persad Singh and Others Vs Kishun Persad Singh and Others
Calcutta High Court · (1882) ILR (Cal) 219
High Courts20 Jan 1882
Senabutty Misrain and Others Vs Damoodur Misser and Another
Calcutta High Court · (1882) ILR (Cal) 537
High Courts20 Jan 1882
Chunder Coomar Roy Vs Gour Chunder Biswas
Calcutta High Court · (1882) ILR (Cal) 291