Privy Council21 Mar 1916
Jamna Bai Saheb Mohitai Avergal Vs Vasanta Rao Anand Rao Dhybar
Privy Council · (1916) AIR(PC) 2
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 59,976 of 61,203
Privy Council21 Mar 1916
Pranjivandas Jagjivandas Mehta Vs Chan Ma Phee
Privy Council · (1916) AIR(PC) 115
Privy Council21 Mar 1916
Jamna Bai Saheb Mohitai Avergal No. (2) Vs Vasanta Rao Anand Rao Dhybar
Privy Council · (1916) AIR(PC) 2
High Courts21 Mar 1916
Palaniandi Chetty and Others Vs M.V. Appavu Chettiar and Others
Madras High Court · 34 Ind. Cas. 778 : (1916) 30 MLJ 565
Transfer of Property Act, 1882 — Section 53
High Courts21 Mar 1916
Shaik Davud Rowther and Others Vs Paramasami Pillai
Madras High Court · 35 Ind. Cas. 70 : (1916) 31 MLJ 207
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts20 Mar 1916
Ranganadha Mudaliar and Another Vs Baghirathi Ammall and Others
Madras High Court · (1906) ILR (Mad) 412
Transfer of Property Act, 1882 — Section 123Trusts Act, 1882 — Section 6
High Courts17 Mar 1916
Bishessur Chuckerbutty and Another Vs Emperor
Calcutta High Court · 34 Ind. Cas. 312
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts17 Mar 1916
Rajani Kanta Mukherjee and Others Vs Yusuf Ali and Others
Calcutta High Court · 34 Ind. Cas. 92
Bengal Tenancy Act, 1885 — Section 103B
High Courts17 Mar 1916
Kanta Mohini Dasi by her Next Friend, Kamini Dasi Vs Nanichora Soba and on his death his Heiress and Legal Representative his widow Braja Sundari Dasi
Calcutta High Court · 35 Ind. Cas. 566
High Courts17 Mar 1916
Rahiman Bibi Vs Mobarak Mondal and Another
Calcutta High Court · 34 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 379, 380
High Courts17 Mar 1916
Brojendra Kumar Das and Others Vs Gobinda Mohan Das and Others
Calcutta High Court · 34 Ind. Cas. 186
High Courts17 Mar 1916
Kali Prasanna Sil Vs Panchanan Nandi Chowdhury and Others
Calcutta High Court · 33 Ind. Cas. 670
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2)(a), Order 23 Rule 1(2)(b)
High Courts17 Mar 1916
Nabibhai Vazirbhai Vs Dayabhai Amulakh and Others
Bombay High Court · AIR 1916 Bom 200 : (1916) ILR (Bom) 504
Limitation Act, 1963 — Article 182
High Courts17 Mar 1916Dismissed
Khurshed Ali and Others Vs Abdul Majid and Others
Allahabad High Court · AIR 1917 All 439 : (1916) ILR (All) 361 : 35 Ind. Cas. 210
High Courts16 Mar 1916
Ponnusami Pillai Vs Samu Ammal and Others
Madras High Court · (1916) 31 MLJ 247
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts16 Mar 1916
Nachiappa Chetty Vs Thangavelu Chetty and Others
Madras High Court · 34 Ind. Cas. 696 : (1916) 3 LW 495
Provincial Insolvency Act, 1920 — Section 12(2)
High Courts16 Mar 1916
T.S. Ari Chetty Vs Theerthamalai Chetty and Another
Madras High Court · 34 Ind. Cas. 791 : (1916) 3 LW 521
High Courts16 Mar 1916
Danesh Molla, and on his death his heirs and Legal Representatives Abdul Audood and Others Vs Dhananjoy Biswas and Others
Calcutta High Court · 40 Ind. Cas. 408
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11
High Courts16 Mar 1916
Bhusan Chandra Ghosh and Others Vs Srakanta Banerjee and Others
Calcutta High Court · 33 Ind. Cas. 957
Bengal Tenancy Act, 1885 — Section 167