High Courts30 Jun 1915
Mohunt Krishen Doyal Gir Vs Irshad Ali Khan and Another
Calcutta High Court · 31 Ind. Cas. 965
Bengal Revenue Sales Act, 1859 — Section 33Criminal Procedure Code, 1898 (CrPC) — Section 145Letters Patent Act, 1865 — Clause 15
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 59,975 of 61,135
High Courts30 Jun 1915
Achyut Rayapa Shanbhag Vs Gopal Subbaya Shanbhag
Bombay High Court · AIR 1915 Bom 196 : (1915) 17 BOMLR 635 : 30 Ind. Cas. 399
Limitation Act, 1963 — Article 93
High Courts30 Jun 1915Dismissed
Padarath Halwai Vs Pandit Ram Nain Upadhia
Bombay High Court · (1915) 17 BOMLR 617
Transfer of Property Act, 1882 — Section 59
High Courts30 Jun 1915
Pranjivandas Shivlal Vs Ichharam Vijbhukhandas
Bombay High Court · AIR 1915 Bom 255 : (1915) 17 BOMLR 712 : 30 Ind. Cas. 918
High Courts30 Jun 1915Dismissed
Abadi Bibi Vs Kauleshar Prasad Misra, Gobind Narain Singh and Others
Allahabad High Court · (1915) ILR (All) 631
High Courts30 Jun 1915Dismissed
Kauleshar Prasad Misra Vs Abadi Bibi
Allahabad High Court · AIR 1915 All 347 : 30 Ind. Cas. 512
Transfer of Property Act, 1882 — Section 54
Privy Council29 Jun 1915
Merwanji Muncherji Cama and another Vs Secretary of State for India
Privy Council · (1915) AIR(PC) 118
High Courts29 Jun 1915Dismissed
Jwala Prasad Rai and Another Vs Ram Sarup Rai and Others
Allahabad High Court · AIR 1915 All 295(1) : 29 Ind. Cas. 923
High Courts29 Jun 1915Dismissed
Emperor Vs Bateshar and Others
Allahabad High Court · (1915) ILR (All) 628
High Courts29 Jun 1915
Bateshar and Others Vs Emperor
Allahabad High Court · AIR 1915 All 417 : 30 Ind. Cas. 653
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts29 Jun 1915
Bisheshar Das and Others Vs Ambika Prasad
Allahabad High Court · AIR 1915 All 275 : (1915) ILR (All) 575
High Courts28 Jun 1915
Ashmatulla Sircar and Others Vs Pan Mahmud Chowdhury
Calcutta High Court · 35 Ind. Cas. 343
Civil Procedure Code, 1908 (CPC) — Section 60(c)
Privy Council25 Jun 1915
Canadian Pacific Railway Company Vs Frechette
Privy Council · (1915) AIR(PC) 153
High Courts25 Jun 1915Dismissed
Emperor Vs Ewaz Ali and Others
Allahabad High Court · (1915) ILR (All) 624
High Courts25 Jun 1915Dismissed
Ewaz Ali and Others Vs Emperor
Allahabad High Court · AIR 1915 All 390 : 30 Ind. Cas. 647
Penal Code, 1860 (IPC) — Section 366, 373
High Courts25 Jun 1915Allowed
Ghasi Ram and Another Vs Musammat Kishna and Others
Allahabad High Court · AIR 1915 All 422 : 30 Ind. Cas. 564
High Courts24 Jun 1915
The Municipality of Ratnagiri Vs Vasudev Balkrishna Lotlikar
Bombay High Court · AIR 1915 Bom 121 : (1915) 17 BOMLR 652
District Municipalities Act — Section 167, 46
High Courts24 Jun 1915
Emperor Vs Tikaram Sakharam Kasar
Bombay High Court · (1915) 17 BOMLR 678 : 30 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 366, 498
High Courts23 Jun 1915Allowed
Kulsum-Un-Nissa Bibi Vs Dauru Nath and Others
Allahabad High Court · 30 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23