High Courts12 Jul 1917
Satya Kumar Mukherjee Vs The Manager, Benares Bank, Limited, and Others
Calcutta High Court · 46 Ind. Cas. 335
Provincial Insolvency Act, 1920 — Section 16(c)
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,974 of 61,309
High Courts12 Jul 1917
Ishan Chandra Banerjee Vs Hrishikesh Biswas and Others
Calcutta High Court · 42 Ind. Cas. 550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
Privy Council12 Jul 1917
Sarah Elizabeth Green and others Vs Lawrence Dumsday and another
Privy Council · (1918) AIR(PC) 306
Privy Council12 Jul 1917
Mensa Akuamankra, since deceased (now represented by Ohene Kwasi Boahene) Vs Paul and another
Privy Council · (1918) AIR(PC) 312
High Courts11 Jul 1917
Abdul Majid Vs Hari Charn Halder and Others
Calcutta High Court · 53 Ind. Cas. 17
Transfer of Property Act, 1882 — Section 111
High Courts11 Jul 1917
Hathising Jeebhai Baria Vs Kuber Jetha Patel
Bombay High Court · (1920) 22 BOMLR 33
High Courts11 Jul 1917
Kalika Dutt Mandar Vs Tulsi Mandar
Patna High Court · AIR 1918 Patna 253 : 44 Ind. Cas. 670
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(a)
High Courts11 Jul 1917Dismissed
Emperor Vs Goda Ram
Allahabad High Court · AIR 1918 All 296(1) : 43 Ind. Cas. 800
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts10 Jul 1917
Reshu Kabiraj Vs Emperor
Calcutta High Court · 41 Ind. Cas. 649
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts10 Jul 1917
Nazir Ali Shikdar Vs Banshi Badan Patwari
Calcutta High Court · 42 Ind. Cas. 621
Bengal Tenancy Act, 1885 — Section 85, 85(2)
High Courts10 Jul 1917Dismissed
Khemraj Shrikrishnadas Vs Kisanlala Surajmal
Bombay High Court · AIR 1917 Bom 137 : (1917) 19 BOMLR 771 : 42 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 41 Rule 10
High Courts10 Jul 1917Dismissed
Zipru Talhoo Vs Hari Supdushet Vani
Bombay High Court · AIR 1917 Bom 133 : (1917) 19 BOMLR 774
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts10 Jul 1917Allowed
Raji Ram Tewari Vs Suraj Tewari
Patna High Court · (1917) 07 PAT CK 0015
High Courts10 Jul 1917Partly Allowed
Ram Dour Rai Vs Mahant Harnam Das
Patna High Court · (1917) 07 PAT CK 0001
High Courts09 Jul 1917
Surendra Nath Bhaumik and Another Vs Gayeshuddin
Calcutta High Court · 41 Ind. Cas. 494
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts09 Jul 1917
Kuldip Singh Vs Kuldip Choudhuri
Patna High Court · AIR 1918 Patna 171 : 44 Ind. Cas. 79
High Courts07 Jul 1917Disposed Of
Manser Chamar and Another Vs Gajai Singh
Allahabad High Court · 41 Ind. Cas. 873
Provincial Small Cause Courts Act, 1887 — Section 25