High Courts14 Mar 1916
Tirthabasi Sing Roy and Another Vs Bepin Krishna Roy and Others
Calcutta High Court · 34 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 100(c)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,978 of 61,203
High Courts14 Mar 1916Dismissed
Hari Mohan Mondal and Others Vs Mohini Mohan Banerjee and Others
Calcutta High Court · (1916) 03 CAL CK 0041
High Courts14 Mar 1916
Bhaggabhor Mondal and Others Vs Mohini Mohan Banerjee and Others
Calcutta High Court · 33 Ind. Cas. 994
Privy Council14 Mar 1916
Debi Bakhsh Singh, Judgment-debtor Vs Shadi and others
Privy Council · (1916) AIR(PC) 1
High Courts14 Mar 1916Disposed Of
Hardwari Lal Vs Muhammad Salamat Ullah Khan and Another
Allahabad High Court · 34 Ind. Cas. 272
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Mar 1916Allowed
Shadi Lal Vs Debi Bakhsh Singh
Allahabad High Court · (1916) ILR (All) 271
High Courts14 Mar 1916Disposed Of
Hardwari Lal Vs Salamat-Ullah Khan and Aman-Ullah Khan
Allahabad High Court · AIR 1916 All 147 : (1916) ILR (All) 358
High Courts14 Mar 1916
Darbari Lal and Another Vs Lachmi Narain
Allahabad High Court · (1916) ILR (All) 357
High Courts14 Mar 1916
Naraprath Kummali Kandungo Kurup and Another Vs Paramboli Kandi Thavazhayil Ayavatan Krishna Kurup and Others
Madras High Court · 34 Ind. Cas. 494
Transfer of Property Act, 1882 — Section 41
High Courts13 Mar 1916
Ranga Row and Another Vs Ramathilakama
Madras High Court · 45 Ind. Cas. 435 : (1918) 7 LW 332
Easements Act, 1882 — Section 4
High Courts13 Mar 1916
Sheikh Fazil Vs Hari Kishore Chakravarti and Others
Calcutta High Court · 33 Ind. Cas. 620
Bengal Tenancy Act, 1885 — Section 49
High Courts13 Mar 1916
Satish Chundra Sinha Vs Ananda Gopal Das and Others
Calcutta High Court · 33 Ind. Cas. 253
Land Acquisition Act, 1894 — Section 18, 30
High Courts13 Mar 1916Dismissed
Lachmi Narain Vs Darbari Lal and Others
Allahabad High Court · AIR 1916 All 326(1) : 33 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 9 Rule 2
High Courts13 Mar 1916
Bindeshri and Another Vs Babu Somnath Bhadry and Others
Allahabad High Court · AIR 1916 All 199 : 35 Ind. Cas. 347
Registration Act, 1908 — Section 47
High Courts13 Mar 1916
Malaimel Thiruvenkatachariar and Another Vs Pari Seshadri Iyengar and Others
Madras High Court · (1916) 3 LW 457 : (1916) 30 MLJ 559
Trusts Act, 1882 — Section 91
High Courts13 Mar 1916
Nachiappa Chetty minor by his Guardian N.V.E. Chinna Nachiappa Chetty Vs Chinnaiah Ambalam and Others
Madras High Court · 36 Ind. Cas. 794 : (1916) 4 LW 362
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4)
High Courts12 Mar 1916
Madan Mohan De Sarkar and Others Vs Rebati Mohan Poddar and Others
Calcutta High Court · 34 Ind. Cas. 953
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64
High Courts11 Mar 1916Allowed
Emperor Vs Husain Khan and Another
Allahabad High Court · (1916) ILR (All) 354