High Courts20 Jul 1920Allowed
Manilal Motilal Vs Gokaldas Rowji
Bombay High Court · AIR 1921 Bom 310 : (1920) 22 BOMLR 1048
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 8 Rule 8
JUDGMENT DATABASE
Search 12,27,598 Indian judgments.
12,27,598 judgments in All Courts · page 59,790 of 61,380
High Courts20 Jul 1920
Bai Awabai Vs Khodadad Ardesher Koochabiogi
Bombay High Court · (1920) 22 BOMLR 913 : 58 Ind. Cas. 91
Parsi Marriage and Divorce Act, 1936 — Section 3, 6
High Courts20 Jul 1920
Ram Charan Sahu and Another Vs Goga alias Mata Pershad and Others
Allahabad High Court · AIR 1920 All 291 : 60 Ind. Cas. 120
High Courts20 Jul 1920
Meenakshi Achi and Another Vs Somasundaram Pillai
Madras High Court · AIR 1921 Mad 388 : (1921) ILR (Mad) 205 : (1920) 12 LW 232 : (1920) 39 MLJ 403
High Courts19 Jul 1920Dismissed
Prabhulingappa Khangouda Desai Vs Gurunath Balaji Kalkundri
Bombay High Court · AIR 1921 Bom 256 : (1920) 22 BOMLR 1389
Limitation Act, 1908 — Article 182(5)
High Courts19 Jul 1920
Debendra Nath Rai Chaudhuri and Others Vs Pranab Chandra Ghose, Chairman, Taki Municipality
Calcutta High Court · AIR 1921 Cal 567 : 60 Ind. Cas. 284
Bengal Municipal Act, 1884 — Section 85
High Courts19 Jul 1920
Prabhuling Appa Khangouda Desai Vs Gurunath Balaji Kalkundri and Others
Bombay High Court · (1921) ILR (Bom) 453
Limitation Act, 1963 — Article 182(II)
High Courts19 Jul 1920Dismissed
Maneklal Vamanrao Vs Bai Amba
Bombay High Court · AIR 1921 Bom 224(1) : (1920) 22 BOMLR 1394
Bombay Land Revenue Code, 1879 — Section 83
High Courts19 Jul 1920Allowed
W. Krishnamachariar Vs A. Sankara Sah
Bombay High Court · (1920) 22 BOMLR 1343
High Courts19 Jul 1920
Ramanand and Others Vs Jai Ram and Others
Allahabad High Court · (1920) 07 AHC CK 0020
High Courts19 Jul 1920
Mohan Singh Vs Emperor through Gyasia
Allahabad High Court · AIR 1920 All 267 : 58 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts17 Jul 1920Dismissed
Musammat Ram Piari and Others Vs Budhsain and Others
Allahabad High Court · AIR 1921 All 389 : 61 Ind. Cas. 546
Limitation Act, 1908 — Article 144
High Courts17 Jul 1920Dismissed
Budh Sen and Others Vs Ram Piari and Dropadi and Others
Allahabad High Court · (1921) ILR (All) 164
Limitation Act, 1963 — Article 144
High Courts17 Jul 1920
Bansi and Others Vs Kanhaya and Others
Allahabad High Court · 59 Ind. Cas. 659
Specific Relief Act, 1877 — Section 42
High Courts17 Jul 1920
Bansi and Others Vs Kanhaiya and Others
Allahabad High Court · AIR 1921 All 374 : (1921) ILR (All) 159
Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 42
High Courts16 Jul 1920Dismissed
Basvanappa Shivrudrappa Vs Krishnadas Govardhandas Madiwale
Bombay High Court · (1920) 22 BOMLR 1387
Limitation Act, 1908 — Section 14
High Courts16 Jul 1920
Rajani Kant Mondal and Others Vs Kanti Chandra Mandal and Others
Calcutta High Court · 64 Ind. Cas. 237
High Courts16 Jul 1920
Rahimuddin Kazi and Others Vs Radha Govinda Bhoumik
Calcutta High Court · 64 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts16 Jul 1920
Ainuddin and Others Vs Emperor
Calcutta High Court · 71 Ind. Cas. 694
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 154
High Courts16 Jul 1920
Nripendra Kumar, Dutta, Receiver Vs Nadir Khan
Calcutta High Court · AIR 1921 Cal 124 : 66 Ind. Cas. 46