High Courts29 Jun 1920
In Re: Nafar Chandra Dome (Mondal)
Calcutta High Court · 60 Ind. Cas. 321
Legal Practitioners Act, 1879 — Section 36, 36(1)
JUDGMENT DATABASE
Search 12,27,515 Indian judgments.
12,27,515 judgments in All Courts · page 59,792 of 61,376
High Courts29 Jun 1920
Chandra Mohan Ghorai and Others Vs Prosunna Kumar Maity
Calcutta High Court · 64 Ind. Cas. 259
High Courts29 Jun 1920
Het Singh Vs Bihari Lal and Others
Allahabad High Court · AIR 1921 All 358 : (1921) ILR (All) 95
Transfer of Property Act, 1882 — Section 60
High Courts29 Jun 1920
Hait Singh Vs Behari Lal and Others
Allahabad High Court · 59 Ind. Cas. 92
Transfer of Property Act, 1882 — Section 60
High Courts28 Jun 1920
Khaja Samshudin alias Khaja Suekroo Vs Pyari Lal Das, Chairman, Dacca Municipality and Others
Calcutta High Court · AIR 1921 Cal 161 : 60 Ind. Cas. 498
High Courts28 Jun 1920Allowed
Baldeo Singh Vs Chhail Behari Lal
Allahabad High Court · AIR 1920 All 279(2) : 59 Ind. Cas. 688
North Western Provinces Tenancy Act, 1901 — Section 10
High Courts26 Jun 1920Allowed
Emperor Vs Chatur Singh and Others
Allahabad High Court · (1921) ILR (All) 92
High Courts25 Jun 1920
Banga Chandra Pal and Syama Charan Pal and Others Vs Kailash Chandra Pal and Others
Calcutta High Court · 58 Ind. Cas. 189
Bengal Tenancy Act, 1885 — Section 182
High Courts25 Jun 1920Dismissed
Kharidar Kapra Company, Limited Vs Daya Kishan and Others
Allahabad High Court · AIR 1921 All 306 : (1921) ILR (All) 116
Limitation Act, 1963 — Article 106
High Courts25 Jun 1920
Kharidar Kapra Company Vs Daya Kishen and Others
Allahabad High Court · 58 Ind. Cas. 765
Limitation Act, 1908 — Article 106
High Courts25 Jun 1920
Sheo Mohan Pande and Others Vs Kaliprasad Shukul
Allahabad High Court · AIR 1920 All 290 : 59 Ind. Cas. 937
Limitation Act, 1908 — Section 5
High Courts24 Jun 1920
Durga Charan Acharjee Vs Khandakar Enamol Huq and Others
Calcutta High Court · 60 Ind. Cas. 762
High Courts24 Jun 1920
Jamnadas Shivram Bari Vs Chunilal Hambirmal Marwadi
Bombay High Court · AIR 1921 Bom 144 : (1920) 22 BOMLR 1207
High Courts24 Jun 1920
Girjashankar Daji Bhat Vs Murlidhar Narayan Chaudhari
Bombay High Court · AIR 1921 Bom 209 : 59 Ind. Cas. 271
Specific Relief Act, 1877 — Section 54
Privy Council24 Jun 1920
Chowdhury Siurweshwar Misser and another Vs Maheshrani Misrain and others
Privy Council · (1921) AIR(PC) 107
Privy Council24 Jun 1920
Balwant Rao and others Vs Baji Rao and others
Privy Council · (1921) AIR(PC) 59
High Courts24 Jun 1920
Tika Ram and Others Vs Salig Ram and Another
Allahabad High Court · AIR 1920 All 158 : 57 Ind. Cas. 494
High Courts23 Jun 1920
Kumud Nath Chakravarty and Others Vs Ajoo Pramanik and Others
Calcutta High Court · 57 Ind. Cas. 915
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188