High Courts02 Jul 1920
Erachshaw Dosabhai Toddiwala Vs Bai Dinbai
Bombay High Court · 59 Ind. Cas. 189
Arbitration Act, 1940 — Section 15
JUDGMENT DATABASE
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12,27,515 judgments in All Courts · page 59,791 of 61,376
Privy Council02 Jul 1920
Tilakdhari Lal and another Vs Khedan Lal and others
Privy Council · (1921) AIR(PC) 112
High Courts01 Jul 1920
Bali Debya Vs Kariman Halvai and Another
Calcutta High Court · 60 Ind. Cas. 750
High Courts01 Jul 1920
Kadir Buksha Mia Vs Raichernessa Shahebani and Others
Calcutta High Court · 62 Ind. Cas. 766
High Courts01 Jul 1920Dismissed
Rajani Kanta Das Vs Purna Chandra Kundu
Calcutta High Court · (1920) 07 CAL CK 0047
High Courts01 Jul 1920
Harising Nehal Chand Vs Kankinarah Co., Ltd.
Calcutta High Court · AIR 1921 Cal 45 : 66 Ind. Cas. 389
Arbitration Act, 1940 — Section 14Common Law Procedure Act, 1864 — Section 8
High Courts01 Jul 1920
Mabel Flora Murphy Vs James Lloyd Murphy
Bombay High Court · (1921) ILR (Bom) 547
High Courts01 Jul 1920
Gabu Naroba Rajput Vs Zipru Ramsing Rajput
Bombay High Court · AIR 1921 Bom 384 : (1920) 22 BOMLR 1289
Limitation Act, 1963 — Article 89
High Courts30 Jun 1920
Janardan Trimbak Gadre Vs Martand Trimbak Gadre
Bombay High Court · 59 Ind. Cas. 523
High Courts30 Jun 1920
Molla Ataul Huq Vs The Chairman of the Manicktola Municipality
Calcutta High Court · AIR 1921 Cal 85 : 57 Ind. Cas. 960
Bengal Municipal Act, 1884 — Section 15Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 42
High Courts30 Jun 1920
Bidhumukhi Dasi and Others Vs Bhaba Sundari Dasi and Kala Kuti Bibi and Others Umesh Chandra Sur and Another Vs Bhaba Sundari Dasi and Kshitish Chandra Chatterjee and Others
Calcutta High Court · 59 Ind. Cas. 868
Bengal Tenancy Act, 1885 — Section 167, 65
High Courts30 Jun 1920
Rash Behari Chowdhury Vs Upendra Nath Saha and Others
Calcutta High Court · 64 Ind. Cas. 711
High Courts30 Jun 1920
Reaj-ud-din Dalal Vs The Secretary of State for India in Council Shahanutulla Mia and Others Vs Bhaby Mahmud Sarkar and Others
Calcutta High Court · 60 Ind. Cas. 759
High Courts30 Jun 1920
Bhairab Chandra Koley and Another Vs Kali Charan Dhara and Others
Calcutta High Court · 61 Ind. Cas. 106
High Courts30 Jun 1920Allowed
Rama Ranchhod Vs Sayad Abdul Rahim
Bombay High Court · AIR 1921 Bom 395 : (1920) 22 BOMLR 1214
Bombay Land Revenue Code, 1879 — Section 83
High Courts30 Jun 1920Dismissed
Janardan Trimbak Gadre Vs Martand Teimbak Gadre
Bombay High Court · AIR 1921 Bom 208 : (1920) 22 BOMLR 1212
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Jun 1920
Kanhaiya Lal and Lachmi Narain Vs Basdor Mal and Gobind Prasad
Allahabad High Court · (1921) ILR (All) 101
High Courts30 Jun 1920
Basdeo Mal Gobind Prasad and Others Vs Kanhaiya Lal Lachmi Narain and Others
Allahabad High Court · AIR 1921 All 361 : 59 Ind. Cas. 667
High Courts29 Jun 1920
Sabjan Manual Vs Haripado Saha and Others
Calcutta High Court · AIR 1921 Cal 599 : 66 Ind. Cas. 103
Bengal Tenancy Act, 1885 — Section 137, 167
High Courts29 Jun 1920
Hem Chandra Chowdhury Vs Chandra Mohan Namodas and Others
Calcutta High Court · 60 Ind. Cas. 204
Eastern Bengal and Assam Tenancy Amendment Act, 1908 — Section 147A