High Courts05 Aug 1920
Wazir Nonian Vs Ram Prasad Lal and Others and Sham Bihari Singh and Others
Patna High Court · 59 Ind. Cas. 893
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 106, 107, 4
JUDGMENT DATABASE
Search 12,27,680 Indian judgments.
12,27,680 judgments in All Courts · page 59,788 of 61,384
High Courts05 Aug 1920
Bisweswar Ram and Others Vs Paltu Ram Kahar
Patna High Court · 59 Ind. Cas. 887
Criminal Procedure Code, 1898 (CrPC) — Section 200
Privy Council05 Aug 1920
Hussonally Sullemanji Vs Tribhowandas Mangaldas Nathubhai and others
Privy Council · (1921) AIR(PC) 40
High Courts04 Aug 1920
Mahomed Abdul Kadir Markayar Minor by Guardian Mahomed Kasim Markayar Vs Sami Pandia Tevar and Others
Madras High Court · 60 Ind. Cas. 267
Civil Procedure Code, 1908 (CPC) — Section 107Limitation Act, 1908 — Article 182, 182(2)
High Courts04 Aug 1920Allowed
Laxman Madhavrao Jahagirdar Vs Bhagvansingh Narsingbhau Navalurkar
Bombay High Court · AIR 1921 Bom 409 : (1921) 23 BOMLR 55 : 60 Ind. Cas. 580
Transfer of Property Act, 1882 — Section 7
High Courts04 Aug 1920
Laxmanrao alias Dadasaheb Madhavrao Jahagirdar Vs Bhagwansingh Adoptive Father Narsingbhau Navalurkar
Bombay High Court · (1921) ILR (Bom) 434
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 7
High Courts04 Aug 1920
Shashi Bhusan Moral Vs Deb Nath Moral and Others
Calcutta High Court · 60 Ind. Cas. 705
High Courts04 Aug 1920
Nripendra Kumar Dutta, Receiver to the Estate of Late Gobinda Lal Das Chowdhuri Vs Nikunja Behari Das Chowdhuri and Others
Calcutta High Court · 63 Ind. Cas. 843
High Courts04 Aug 1920
Nibaran Chandra Sen Gupta and Another Vs Sashi Bhusan Sen and Another
Calcutta High Court · 60 Ind. Cas. 729
High Courts04 Aug 1920Allowed
Haran Sheikh and Others Vs Ramesh Chandra Bhuttacharjee and Others
Calcutta High Court · (1920) 08 CAL CK 0001
High Courts04 Aug 1920Allowed
Govinda Krishna Sathe Vs Hanmaya Lingaya Fulmali
Bombay High Court · AIR 1921 Bom 65 : (1920) 22 BOMLR 1450
Court Fees Act, 1870 — Section 7(iv)Suits Valuation Act, 1887 — Section 8
High Courts04 Aug 1920
Lallanji Vs Hukum Singh and Mata Din and Others
Allahabad High Court · (1920) 08 AHC CK 0007
High Courts04 Aug 1920
Hukum Singh Vs Lallunjee and Others
Allahabad High Court · AIR 1921 All 339 : 61 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89
High Courts04 Aug 1920
Kayarat Kizhakkethil Raru Nair Vs Thirunarayanapuram Uralan Karuthedath Pulakkat Manakkal Neelakondhan Namboodri and Others
Madras High Court · 61 Ind. Cas. 510 : (1920) 12 LW 425
Trusts Act, 1882 — Section 48
High Courts04 Aug 1920
Ivatury Atchamma Vs Ivatury Bapiah and Others
Madras High Court · AIR 1921 Mad 24 : 60 Ind. Cas. 583 : (1921) 13 LW 407 : (1921) 40 MLJ 83
Limitation Act, 1963 — Section 28
High Courts04 Aug 1920
Atchamma Vs Papiah and Others
Madras High Court · (1921) ILR (Mad) 131
Limitation Act, 1963 — Section 28
High Courts03 Aug 1920Allowed
Muhammad Wasi Vs Emperor
Allahabad High Court · AIR 1920 All 309 : 59 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts03 Aug 1920
Kunhimai Kutty Beari and Another Vs Halekote Alsabi and Others
Madras High Court · AIR 1921 Mad 636 : 62 Ind. Cas. 723 : (1921) 13 LW 434
High Courts03 Aug 1920
Sri Rajah Ravu Venkata Kumaramahipati Surya Rao Bahadur Garu, Rajah of Pittapur Vs Ballapragada Pallamraju and Another
Madras High Court · (1920) 12 LW 567 : (1921) 40 MLJ 18
Lord Tenderdens Act — Section 28