High Courts09 Aug 1920Allowed
Bhimaji Ramchandra Wadwadgi Vs Bhimabai Hiroji Sanagar
Bombay High Court · AIR 1921 Bom 122 : (1921) 23 BOMLR 62 : 61 Ind. Cas. 764
JUDGMENT DATABASE
Search 12,27,680 Indian judgments.
12,27,680 judgments in All Courts · page 59,787 of 61,384
High Courts09 Aug 1920Dismissed
Charandas Chaturbhuj Vs Chhaganlal Pitambardas and Alibhoy Khusal
Bombay High Court · (1920) 22 BOMLR 1169
Letters Patent Act, 1865 — Clause 15
High Courts09 Aug 1920
Tilkdhari Singh Vs Babu Gour Narain
Patna High Court · AIR 1921 Patna 150 : 59 Ind. Cas. 290
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 54
High Courts09 Aug 1920
Nand Lal Singh and Another Vs Ramphal Singh and Others
Patna High Court · 59 Ind. Cas. 875
Evidence Act, 1872 — Section 13
High Courts09 Aug 1920
Sistla Sitaramaswamy Sastri Vs Bonthu Basavayya alias Basivi Reddi
Madras High Court · 60 Ind. Cas. 114 : (1920) 12 LW 536
High Courts09 Aug 1920
Dhadha Sahib Vs Mahomed Sultan Sahib
Madras High Court · AIR 1921 Mad 384 : (1920) 39 MLJ 706
High Courts07 Aug 1920Disposed Of
Deba Nand Vs Anandmani
Allahabad High Court · AIR 1921 All 346 : (1921) ILR (All) 213 : 59 Ind. Cas. 909
High Courts06 Aug 1920
Tara Prosanna Bhattacharjee Chowdhury and on his Death his Heirs and Legal representatives Rama Prosanna Bhattacharjee Chowdhury and Others Vs Nazir Mamud Sardar and Others
Calcutta High Court · 61 Ind. Cas. 345
High Courts06 Aug 1920
Protap Chandra Gope and Others Vs Sarat Chandra Gangopadhya
Calcutta High Court · AIR 1921 Cal 101 : 62 Ind. Cas. 348
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 63, Order 21 Rule 68, 64
High Courts06 Aug 1920
Mahendra Nath Mondal and Another Vs Sheikh Shamsuddin and Others
Calcutta High Court · AIR 1921 Cal 146 : 62 Ind. Cas. 344
High Courts06 Aug 1920
Gulab Chand Ram and Others Vs Pancham Ram
Patna High Court · 59 Ind. Cas. 338
Transfer of Property Act, 1882 — Section 58, 83
High Courts06 Aug 1920
Kuppuswami Mudali Vs B. Subba Naidu
Madras High Court · 62 Ind. Cas. 501 : (1921) 13 LW 307
High Courts05 Aug 1920Allowed
Ramchandra Balwant Athale Vs Balaji Ganesh Kulkarni
Bombay High Court · AIR 1921 Bom 48 : (1920) 22 BOMLR 1452
High Courts05 Aug 1920Allowed
Ichalal Jagmohandas Vs Nago Sina Patim
Bombay High Court · AIR 1921 Bom 462 : (1921) 23 BOMLR 60 : 60 Ind. Cas. 589
High Courts05 Aug 1920
In Re: Faezulla
Calcutta High Court · 61 Ind. Cas. 522
Penal Code, 1860 (IPC) — Section 326, 34
High Courts05 Aug 1920
Jyotish Chandra Dutt Vs Atit Saha Kinkar Shah and Others
Calcutta High Court · 61 Ind. Cas. 275
Contract Act, 1872 — Section 16(3)
High Courts05 Aug 1920
Mani Tara Bose Vs Daliuddi Sheikh and Others
Calcutta High Court · 61 Ind. Cas. 335
High Courts05 Aug 1920
Raja Kristo Das Law and Others Vs Abdul Karim and Others
Calcutta High Court · AIR 1921 Cal 220 : 62 Ind. Cas. 474
High Courts05 Aug 1920
Manmatha Nath Biswas and Another and Jitendra Nath Roy Vs Khirod Gobinda Chowdhuri and Others
Calcutta High Court · 60 Ind. Cas. 501
High Courts05 Aug 1920
Endaj Ali Biswas and Another Vs Arjun Chandra Biswas and Others
Calcutta High Court · 62 Ind. Cas. 704