High Courts20 Aug 1920
Sheo Balak Vs Emperor
Allahabad High Court · AIR 1920 All 303 : 59 Ind. Cas. 369
Penal Code, 1860 (IPC) — Section 182
JUDGMENT DATABASE
Search 12,27,727 Indian judgments.
12,27,727 judgments in All Courts · page 59,785 of 61,387
High Courts20 Aug 1920
Empire of India Life Assurance Company Ltd. Vs S. Nanu Ayyar
Madras High Court · AIR 1921 Mad 309 : (1921) ILR (Mad) 170
High Courts19 Aug 1920
In Re: Jonnalagadda Appalanarasayya Bhukta and Others
Madras High Court · 59 Ind. Cas. 913
High Courts19 Aug 1920
Dhada Sahib Vs Muhammad Sultan Sahib
Madras High Court · (1921) ILR (Mad) 167 : 59 Ind. Cas. 311 : (1920) 12 LW 608
High Courts19 Aug 1920
Babu Gajindra Sings and Another Vs Musammat Akal Koer and Another
Patna High Court · 59 Ind. Cas. 292
Bengal Tenancy Act, 1885 — Section 103(a)
High Courts19 Aug 1920Dismissed
Gokal Chand Vs Emperor
Allahabad High Court · 59 Ind. Cas. 321
Penal Code, 1860 (IPC) — Section 323, 353
High Courts19 Aug 1920
In Re: Appalanarasayya Bhukta and Others
Madras High Court · (1921) ILR (Mad) 51
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts19 Aug 1920
In Re: Jonnalagedda Appala Narasayya Bhukta and Others
Madras High Court · (1920) 12 LW 388 : (1920) 39 MLJ 484
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts18 Aug 1920
Kotikalapudi Kattayya Vs Sree Rajah Venkataramayya Row Bahadur and Another
Madras High Court · (1920) 12 LW 673 : (1920) 39 MLJ 571
Madras Estates Land Act, 1908 — Section 163, 45
High Courts18 Aug 1920
Alaji Iseek Sahib and Another Vs Vengu Chetty and Others
Madras High Court · 60 Ind. Cas. 66 : (1920) 12 LW 639
High Courts18 Aug 1920
Bhagirath Molo and Others Vs Annada Prosunna Mukhapadhaya and Others
Calcutta High Court · 60 Ind. Cas. 778
High Courts18 Aug 1920
Raja Bejoy Singh Dudhuria Vs Hem Chandra Chowdhury
Calcutta High Court · AIR 1921 Cal 520 : 62 Ind. Cas. 925
High Courts18 Aug 1920
Bipin Behari Ghosh Vs Hari Charan Ghosh and Others
Calcutta High Court · 64 Ind. Cas. 628
High Courts18 Aug 1920
Durga Prosad Sen Vs Kali Charan Aich Roy
Calcutta High Court · 64 Ind. Cas. 742
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts18 Aug 1920
Chamiyappa Tharagan Vs Rama Ayyar and Others
Madras High Court · (1921) ILR (Mad) 232
Transfer of Property Act, 1882 — Section 91(f)
High Courts18 Aug 1920
Chamiyappa Tharagan alias Chinnappa Tharagan (Family Manager) Vs M.S. Rama Iyer, Receiver of the Estate of Kochappa Mannatiar's sons Thirucha Mannadiar and Others
Madras High Court · AIR 1921 Mad 30 : (1921) 40 MLJ 65
Transfer of Property Act, 1882 — Section 91(f)
High Courts18 Aug 1920
Kotikalapudi Kattayya Vs Sree Rangiah Venkatu Ramay Approw Bahadur and Another
Madras High Court · 60 Ind. Cas. 32
High Courts17 Aug 1920Dismissed
Vishvanath Parsharam Bhave Vs Narsu Tulsidas Gujar
Bombay High Court · AIR 1921 Bom 33 : (1921) 23 BOMLR 107 : 60 Ind. Cas. 916
Limitation Act, 1908 — Section 15
High Courts17 Aug 1920
Deb Kumar Roy Choudhury Vs Debnath Barna Bipra and Others
Calcutta High Court · 64 Ind. Cas. 738
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1