The Honourable Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi, Raja of Ramnad by his authorised Dewan S. Tirumalai Aiyangar Vs Ramanathaswami at Rameswaram by Trustee V. Venkatasubba Aiyar
Madras High Court · AIR 1921 Mad 306 : (1921) ILR (Mad) 514 : (1921) 41 MLJ 288

