High Courts28 Sept 1920Allowed
Dayabhai Chunilal Ghanchi Vs Bai Ujam
Bombay High Court · AIR 1921 Bom 260 : (1921) 23 BOMLR 308 : 61 Ind. Cas. 159
JUDGMENT DATABASE
Search 12,27,802 Indian judgments.
12,27,802 judgments in All Courts · page 59,784 of 61,391
High Courts28 Sept 1920
Sakharam Govind Page Vs Trimbakrao Ramchandrarao Mantri
Bombay High Court · AIR 1921 Bom 303 : (1921) ILR (Bom) 694
Bombay Land Revenue Code, 1879 — Section 217Limitation Act, 1908 — Section 28
High Courts28 Sept 1920
Ramchandra Avadhutrao Patil Vs Tukaram Babaji Chaugula
Bombay High Court · (1921) 23 BOMLR 311 : 61 Ind. Cas. 761
High Courts28 Sept 1920
Kaithal Kuttiyali Vs Ummamma Amma and Others
Madras High Court · AIR 1921 Mad 80 : (1921) ILR (Mad) 509
High Courts28 Sept 1920
Kaithal Kuttiyali Vs Kuzhatte Puthenveetill Thirumangalath Kashaartan Ummam Amma and etc.
Madras High Court · (1921) ILR (Mad) 509 : (1921) 13 LW 208 : (1921) 41 MLJ 202
High Courts27 Sept 1920Allowed
Ramanath Mulchand Vs Gajanan Pandurang Limaye
Bombay High Court · AIR 1921 Bom 301 : (1921) 23 BOMLR 306
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts27 Sept 1920Dismissed
Khusalbhai Paragji Desai Vs Dulabhbhai Paragji
Bombay High Court · AIR 1921 Bom 281 : (1921) 23 BOMLR 304 : 61 Ind. Cas. 411
High Courts27 Sept 1920
Bhogiravathu Somanna Vs Nandivada Chelapathi Rao
Madras High Court · AIR 1921 Mad 618 : (1921) ILR (Mad) 53 : (1920) 12 LW 631 : (1920) 39 MLJ 710
High Courts27 Sept 1920
Bhogiravathu Somanna Vs Kandivada Chtlapathi Rao
Madras High Court · 60 Ind. Cas. 52
High Courts23 Sept 1920
Pranjivandas Parshottamdas Vs Bai Mani window of Uttamram Vithaldas and Others
Bombay High Court · (1921) ILR (Bom) 934
Limitation Act, 1908 — Section 19
High Courts23 Sept 1920Dismissed
Rakhmabai Vs Ramchandra Vasudev Rotithor
Bombay High Court · AIR 1921 Bom 470 : (1921) 23 BOMLR 301 : 61 Ind. Cas. 114
High Courts23 Sept 1920
Mazhar Husain Vs Emperor Through Abdul Karim
Allahabad High Court · AIR 1920 All 288 : 59 Ind. Cas. 194
High Courts22 Sept 1920Allowed
Esmail Allarakhia Vs Dattatraya Ramchandra Gandhi
Bombay High Court · AIR 1921 Bom 30 : (1921) 23 BOMLR 291 : 61 Ind. Cas. 403
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, 47
High Courts22 Sept 1920
Shamsul Haq Vs Emperor
Calcutta High Court · AIR 1921 Cal 344 : 64 Ind. Cas. 369
Penal Code, 1860 (IPC) — Section 109, 161
High Courts22 Sept 1920
Emperor Vs Narandas Karsandas
Bombay High Court · (1921) 23 BOMLR 353 : 61 Ind. Cas. 49
City of Bombay Municipal Council Act, 1988 — Section 471
High Courts22 Sept 1920
N.S. Venkatrama Aiyar Vs Chella Pillai
Madras High Court · AIR 1921 Mad 413 : (1921) 40 MLJ 479
Stamp Act, 1899 — Section 36
High Courts22 Sept 1920
Batchu Chinna Venkatrayudu and Others Vs Duvvuri Ramamurti and Others
Madras High Court · (1921) ILR (Mad) 340
High Courts22 Sept 1920
Batchu China Venkatrayudu and Others Vs Duvvuri Ramamurti and Others
Madras High Court · AIR 1921 Mad 63 : 61 Ind. Cas. 986 : (1921) 13 LW 451 : (1921) 40 MLJ 149
High Courts21 Sept 1920
Ravjibhai Kashibhai Vs Dahyabhai Zaverbhai Patil
Bombay High Court · AIR 1921 Bom 32 : (1920) 22 BOMLR 1454
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 158
High Courts21 Sept 1920
Sivathal Periyava Nadar and Others Vs Nana, Chuna Velmuruga Nadar and Others
Madras High Court · AIR 1921 Mad 682 : 64 Ind. Cas. 618