High Courts25 Sept 1924
(Mada Pedda) Subbanna and Others Vs Kurnam Dhandra Bayamma alias Rama Bayamma
Madras High Court · AIR 1925 Mad 640 : (1925) 21 LW 300
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,453 of 61,482
High Courts25 Sept 1924
Madras and Southern Mahratta Railway Co. Ltd. Vs Gundapu Gopalkrishnamma
Madras High Court · AIR 1925 Mad 949 : 85 Ind. Cas. 1003 : (1925) 22 LW 707
Railways Act, 1890 — Section 76
High Courts25 Sept 1924
Allampati Venkatasubbiah Vs Chutti Venkatasubbamma and Others
Madras High Court · 86 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts25 Sept 1924
Halli Ghallappa Vs Jayanthi Chennayya
Madras High Court · 86 Ind. Cas. 378
Limitation Act, 1963 — Article 97
High Courts25 Sept 1924
K.C. Nagaswami Aiyar Vs N. Ramaswami Aiyar and Others
Madras High Court · AIR 1925 Mad 288
Trusts Act, 1882 — Section 90
High Courts24 Sept 1924
Emperor Vs Mohamed Roshan
Bombay High Court · (1924) 26 BOMLR 1232
Criminal Procedure Code, 1898 (CrPC) — Section 362Penal Code, 1860 (IPC) — Section 457, 511
High Courts24 Sept 1924
Chunaughat Kalliam Kutti Amma Vs Kallingal Tarvad Karunawan and Others
Madras High Court · AIR 1925 Mad 1166 : 87 Ind. Cas. 402
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts23 Sept 1924
In Re: Gam Mallu Dora alias Malayya and Others
Madras High Court · AIR 1925 Mad 690 : (1926) ILR (Mad) 74
Criminal Procedure Code, 1898 (CrPC) — Section 235(3)Penal Code, 1860 (IPC) — Section 395
High Courts23 Sept 1924
Solaimalai Thevan Vs Sinnathambi Padayachi
Madras High Court · 87 Ind. Cas. 119 : (1925) 21 LW 434 : (1925) 49 MLJ 331
High Courts22 Sept 1924
Kandikkalle Purayil Pannan Mayankutti and Others Vs Kandikkale Purayil Pannan Kathiri and Others
Calcutta High Court · 86 Ind. Cas. 747
High Courts22 Sept 1924
Venkatarama Chettiar Vs Maruthappa Pillai and Others
Madras High Court · AIR 1925 Mad 448 : (1925) 21 LW 226
High Courts22 Sept 1924
Velu Thevan (dead) and Another Vs Krishnasami Reddi and Others
Madras High Court · AIR 1925 Mad 591 : 87 Ind. Cas. 297 : (1925) 21 LW 725 : (1925) 48 MLJ 277
High Courts22 Sept 1924
K.P.P. Mayankutti and Others Vs K.P.P. Kathiri and Others
Madras High Court · AIR 1925 Mad 441 : (1925) 21 LW 224
High Courts22 Sept 1924
K. Sankaranarayana Iyer Vs V.R. Venkatarama Iyer and Others
Madras High Court · AIR 1925 Mad 1045
High Courts20 Sept 1924
The President of District Board of South Kanara Vs G. Santhappa Naick and Another
Madras High Court · 86 Ind. Cas. 362
Contract Act, 1872 — Section 56
High Courts20 Sept 1924
President of the District Board Vs G. Santhappa Naik and Another
Madras High Court · AIR 1925 Mad 907
Contract Act, 1872 — Section 56
High Courts19 Sept 1924Dismissed
Makkama Khadirsaheb Vs Masabi Abasali
Bombay High Court · AIR 1925 Bom 299 : (1925) 27 BOMLR 208
Transfer of Property Act, 1882 — Section 41
High Courts19 Sept 1924Dismissed
Bai Nurjan Begam Vs Hansraj Jethumal and Co.
Bombay High Court · AIR 1925 Bom 239 : (1925) 27 BOMLR 202
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts19 Sept 1924Allowed
Velchand Sawaji Marwadi Vs Sitaram Tukaram
Bombay High Court · AIR 1925 Bom 287 : (1925) 27 BOMLR 205
Transfer of Property Act, 1882 — Section 53
High Courts19 Sept 1924Dismissed
Chittar Singh Vs Emperor
Allahabad High Court · (1924) 09 AHC CK 0008