High Courts30 Sept 1924
(Allamputi) Venkatasubbiah Vs Chutti Venkatasubbamma and Others
Madras High Court · AIR 1925 Mad 1032 : (1925) 21 LW 721
Civil Procedure Code, 1908 (CPC) — Section 98
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,452 of 61,482
High Courts30 Sept 1924
Tadepalli Subba Rao Vs Motamari Lakshminarayana and Another
Madras High Court · AIR 1925 Mad 1214 : 92 Ind. Cas. 593 : (1925) 22 LW 389
High Courts29 Sept 1924
A.M. Roberts Vs A.D. Shanks
Bombay High Court · AIR 1925 Bom 360 : (1925) 27 BOMLR 548 : 94 Ind. Cas. 551
High Courts29 Sept 1924
Hanmant Gurunath Kulkarni Vs Ramappa Lagamappa Ilager
Bombay High Court · AIR 1925 Bom 292 : (1925) 27 BOMLR 211
Limitation Act, 1908 — Section 6
High Courts29 Sept 1924Dismissed
Zabar Singh and Others Vs Ram Sarup
Allahabad High Court · AIR 1925 All 477 : 85 Ind. Cas. 726
High Courts29 Sept 1924Dismissed
Ram Prasad and Others Vs Emperor
Allahabad High Court · AIR 1925 All 250
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400
High Courts26 Sept 1924
Dronamraju Lakshmi Narasimha Rao Pantulu Vs Immani Seshayya and Others
Madras High Court · AIR 1925 Mad 825 : 90 Ind. Cas. 138 : (1925) 48 MLJ 363
High Courts26 Sept 1924
Ratilal Nathalal Vs Motilal Sankal Chand
Bombay High Court · 88 Ind. Cas. 891
High Courts26 Sept 1924Dismissed
Ratilal Nathalal Vs Motilal Sankalchand
Bombay High Court · AIR 1925 Bom 380 : (1925) 27 BOMLR 880
High Courts26 Sept 1924
Ananjaperumal Konar (dead) and Another Vs Pichamuthu Nadar and Another
Madras High Court · AIR 1925 Mad 332 : 85 Ind. Cas. 394 : (1924) 20 LW 968 : (1924) 47 MLJ 910
Contract Act, 1872 — Section 74
High Courts26 Sept 1924
S.K. Devasigamony Vs M.R. Sethuratna Iyer and Another
Madras High Court · AIR 1925 Mad 1034 : 87 Ind. Cas. 363
Madras City Municipal Corporation Act, 1919 — Section 52
High Courts25 Sept 1924
K.C. Nagasami Aiyar Vs N. Ramasami Aiyar and Others
Madras High Court · (1924) 47 MLJ 755
Trusts Act, 1882 — Section 90
High Courts25 Sept 1924Dismissed
Mohammad Husain Vs Emperor
Allahabad High Court · AIR 1925 All 295
Penal Code, 1860 (IPC) — Section 363
High Courts25 Sept 1924Dismissed
Tufail Ahmad and Others Vs Emperor
Allahabad High Court · AIR 1925 All 301(1)
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 286
High Courts25 Sept 1924Dismissed
Daya Nand and Others Vs Emperor
Allahabad High Court · AIR 1925 All 298(1)
Penal Code, 1860 (IPC) — Section 448
High Courts25 Sept 1924Dismissed
Ram Sukh and Others Vs Emperor
Allahabad High Court · AIR 1925 All 299
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 160
High Courts25 Sept 1924
Muhammad Husain Vs Emperor
Allahabad High Court · 86 Ind. Cas. 428
Penal Code, 1860 (IPC) — Section 363
High Courts25 Sept 1924
Hali Ghallappa Vs Jayanthi Chennayya
Madras High Court · AIR 1925 Mad 1049
Limitation Act, 1963 — Article 83
High Courts25 Sept 1924
M.C. Nagasami Iyer Vs N. Ramasami Iyer and Others
Madras High Court · 85 Ind. Cas. 212
Trusts Act, 1882 — Section 90
High Courts25 Sept 1924
(Chairman of) Municipal Council Vs Vatteni Kesava Menon and Another
Madras High Court · AIR 1925 Mad 943