High Courts03 Oct 1924
Sengamalam, Minor, By Next Friend Kandaswami Pillai Vs Legambal and Others
Madras High Court · 86 Ind. Cas. 8 : (1925) 21 LW 45
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,451 of 61,482
High Courts02 Oct 1924
In Re: Purshotam Bhanji and Co.
Bombay High Court · 86 Ind. Cas. 851
Income Tax Act, 1922 — Section 22(2)
High Courts02 Oct 1924
In Re: Purshottam Bhanji and Co.
Bombay High Court · (1925) 27 BOMLR 223
Income Tax Act, 1922 — Section 22(2)
High Courts02 Oct 1924
Commissioner of Income Tax Vs Haji Jamal Nur Mahomed and Co.
Bombay High Court · AIR 1925 Bom 251 : (1925) 27 BOMLR 219
Income Tax Act, 1961 — Section 10(2)(ix)
High Courts02 Oct 1924
Chairman, Municipal Council Vs Gajireddi Seetharamayya Naidu
Madras High Court · AIR 1925 Mad 584 : 90 Ind. Cas. 152 : (1925) 21 LW 280
High Courts02 Oct 1924
Sriramsubba Rao and Another Vs Chitturi Venkatratnam and Others
Madras High Court · AIR 1925 Mad 945 : (1925) 22 LW 109
Evidence Act, 1872 — Section 91
High Courts02 Oct 1924
M. Rudrappa Vs K. Mariappa and Others
Madras High Court · AIR 1926 Mad 490 : 92 Ind. Cas. 385
High Courts01 Oct 1924
Ramaswami Nathan and Others Vs M.P.M. Muthiah Chetti
Madras High Court · AIR 1925 Mad 279 : (1925) 21 LW 75
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Oct 1924
Emperor Vs Namdeo Lakman
Bombay High Court · AIR 1925 Bom 138 : (1924) 26 BOMLR 1236
Criminal Procedure Code, 1898 (CrPC) — Section 263, 537
High Courts01 Oct 1924
Namdeo Lakman Vs Emperor
Bombay High Court · 85 Ind. Cas. 146
Criminal Procedure Code, 1898 (CrPC) — Section 263
High Courts01 Oct 1924
Ramasami alias Palunna Nathan and Others Vs M.P.M. Muthiah Chettiar
Madras High Court · 85 Ind. Cas. 991
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Oct 1924
Ramaswami alias Palunna Nathan by Guardian 2 and 3 and Others Vs M.P.M. Muthayya Chetti
Madras High Court · (1925) ILR (Mad) 482 : (1924) 47 MLJ 829
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Oct 1924
Ramasami Alias Palunna Nathan and Others Vs M.P.M. Muthayya Chetty
Madras High Court · (1925) ILR (Mad) 482
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Oct 1924
Subramania Iyer Vs A. Subban Chettiar
Madras High Court · AIR 1925 Mad 1130 : 90 Ind. Cas. 1047 : (1925) 21 LW 696
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts30 Sept 1924Dismissed
Becharsang Bhupatsang Vs Naran Moti Meghji
Bombay High Court · AIR 1925 Bom 277 : (1925) 27 BOMLR 217
Gujarat Taluqdars Act, 1888 — Section 31
High Courts30 Sept 1924Dismissed
Juvansingji Motisingji Thakor Vs Dola Chhala
Bombay High Court · AIR 1925 Bom 390 : (1925) 27 BOMLR 890
Bombay Land Revenue Code, 1879 — Section 83Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9
High Courts30 Sept 1924
K. Chambu Vs Pazani alias Chambu
Madras High Court · AIR 1925 Mad 740 : 90 Ind. Cas. 980 : (1925) 21 LW 78
High Courts30 Sept 1924
Venkatasubbier Vs Sundaramma and Others
Madras High Court · 85 Ind. Cas. 318 : (1924) 20 LW 925 : (1925) 48 MLJ 126