High Courts17 Sept 1924
Tirupathi Goundan Vs Shamanna Goundan and Others
Madras High Court · (1925) 21 LW 118 : (1925) 48 MLJ 654
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,455 of 61,482
High Courts17 Sept 1924
N. Gangulu Naidu Vs Namineni Chengama Naidu and Another
Madras High Court · AIR 1925 Mad 237 : 85 Ind. Cas. 397 : (1924) 47 MLJ 871
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts17 Sept 1924
Thirupathi Goundan Vs Shamanna Goundan and Others
Madras High Court · AIR 1925 Mad 477
Madras Estates Land Act, 1908 — Section 6
High Courts17 Sept 1924
B.N. Krishnaswami Chetty Vs Madhappa Chettiar and Another
Madras High Court · AIR 1925 Mad 788 : (1925) 21 LW 330
Civil Procedure Code, 1908 (CPC) — Section 13, 21
High Courts17 Sept 1924
Arab Faraj Bin Ali Banameen Vs Jetta Meghji and Another
Madras High Court · AIR 1925 Mad 770 : (1925) 21 LW 249
High Courts16 Sept 1924
Shama Charan Das and Another Vs Ashutosh Dass
Calcutta High Court · AIR 1928 Cal 263
Penal Code, 1860 (IPC) — Section 143, 341, 392, 448
High Courts16 Sept 1924
Javvadi Chinna Venkatramayya and Another Vs Bandi Veerasami
Madras High Court · 88 Ind. Cas. 665 : (1925) 21 LW 282
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts16 Sept 1924
Vattakka Koolakathu Veetil Gopala Nair and Others Vs Vattake Koolakath Veetil Raghavan Nair and Others
Madras High Court · 86 Ind. Cas. 620
High Courts16 Sept 1924
V.K.K.V. Gopala Nair and Others Vs V.K.V. Raghava Nair and Others
Madras High Court · AIR 1925 Mad 460 : (1925) 21 LW 215
High Courts16 Sept 1924
Valluvanatkara Vallabha Valia Raja Avergal Vs Valluvanatkara Manakata Kovilakath Vedaturath and Others
Madras High Court · AIR 1925 Mad 1133
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Sept 1924
Naduvil Madam Parameswara Bharatigal alias Azhakapra Swamiyar Avargal, Trustee of Naduvil Mutt and as such the Udama of Pudukode Devaswom Vs T.P.S. Issoop Rowthan and Others
Madras High Court · 90 Ind. Cas. 106 : (1925) 21 LW 587 : (1925) 48 MLJ 299
High Courts16 Sept 1924
Ranga Dasan Vs Latchuma Dasan and Others
Madras High Court · AIR 1925 Mad 822 : (1925) 21 LW 13 : (1925) 48 MLJ 114
Limitation Act, 1963 — Article 134
High Courts16 Sept 1924
N. Srinivasachariar Vs Bhagavathapuram S. Venkatarama Aiyar
Madras High Court · (1924) 47 MLJ 762
Ballot Act, 1872 — Section 1
High Courts16 Sept 1924
(Javvadi Chinna) Venkataramayya and Another Vs Bandi Veeraswami
Madras High Court · AIR 1925 Mad 617
High Courts16 Sept 1924
Elagan Vs Nanjappan and Others
Madras High Court · AIR 1925 Mad 919 : 85 Ind. Cas. 964
High Courts16 Sept 1924
Naduvil Madan Parameswar Bharatigal Vs T.P.S. Issoop Rowther and Others
Madras High Court · AIR 1925 Mad 800
High Courts16 Sept 1924
Dhanamathi Ammal and Another Vs Jayakeerthi Nairan and Others
Madras High Court · AIR 1925 Mad 973 : 85 Ind. Cas. 958 : (1925) 22 LW 352
High Courts16 Sept 1924
N. Srinivasachariar Vs Bhagavathapuram S. Venkatarama Iyer
Madras High Court · AIR 1925 Mad 376 : 85 Ind. Cas. 218
Ballot Act, 1872 — Section 1
High Courts15 Sept 1924Dismissed
Emperor Vs Motiram Hari
Bombay High Court · (1924) 26 BOMLR 1223
Penal Code, 1860 (IPC) — Section 395
High Courts15 Sept 1924
Moti Ram Hari Vs Emperor
Bombay High Court · AIR 1925 Bom 195 : 89 Ind. Cas. 527
Penal Code, 1860 (IPC) — Section 395