High Courts15 Sept 1924
Ram Saran Singh and Others Vs Nikhad Narain Singh and Others
Patna High Court · 88 Ind. Cas. 603
Criminal Procedure Code, 1898 (CrPC) — Section 200, 202, 203, 204, 252Penal Code, 1860 (IPC) — Section 147, 148, 325, 447
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,456 of 61,482
High Courts15 Sept 1924Dismissed
Mohan Singh Vs Emperor
Allahabad High Court · AIR 1925 All 413 : 85 Ind. Cas. 647
Criminal Procedure Code, 1898 (CrPC) — Section 88Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 302
High Courts15 Sept 1924
Kuppachi Ragavaiya Vs Machavolu Lakshmiah
Madras High Court · (1925) 21 LW 244 : (1925) 48 MLJ 179
High Courts15 Sept 1924
(Kuppachi) Raghavaiya Vs Machavolu Lakshmiah
Madras High Court · AIR 1925 Mad 398
Guardians and Wards Act, 1890 — Section 25
High Courts15 Sept 1924
Puliankalath Bavanthil Tavazhi Vs Puliankalath Makkissa Mannadiar and Others
Madras High Court · AIR 1925 Mad 1129 : (1925) 22 LW 149
High Courts13 Sept 1924
Sundarappier Vs Sri La Sri Kasi Vasi Chokkalinga Thambiran Avergal
Madras High Court · AIR 1925 Mad 1059
High Courts12 Sept 1924
Aswini Kumar Dutt and Others Vs Puti and Others
Calcutta High Court · AIR 1925 Cal 678
Criminal Procedure Code, 1898 (CrPC) — Section 356, 360
High Courts12 Sept 1924
Aswini Kumar Dutt Vs Puti
Calcutta High Court · (1925) ILR (Cal) 437
Criminal Procedure Code, 1898 (CrPC) — Section 356
High Courts12 Sept 1924
Secy. of State for India Vs Nandyappa Shetty
Madras High Court · AIR 1925 Mad 447 : (1925) 21 LW 227
High Courts12 Sept 1924
Kanchinadham Suryanarayanamurthi Vs Bandi Satyanarayanamurthi and Another
Madras High Court · 85 Ind. Cas. 521 : (1924) 20 LW 832 : (1925) 48 MLJ 150
High Courts12 Sept 1924
The M. and S.M. Railway Co. Ltd. Vs Jayammal
Madras High Court · (1925) ILR (Mad) 417 : 85 Ind. Cas. 969 : (1925) 21 LW 91 : (1924) 47 MLJ 887
High Courts12 Sept 1924
Banathoor Krishnan Nambudripad Vs Kunkan Nair
Madras High Court · AIR 1925 Mad 914
High Courts12 Sept 1924
Ramappa Nayudu Vs Sambooranathachi and Others
Madras High Court · AIR 1925 Mad 774 : 87 Ind. Cas. 117 : (1925) 21 LW 325
High Courts12 Sept 1924
K. Suryanarayanamurthi Vs B. Satyanarayanamurthi and Another
Madras High Court · AIR 1925 Mad 211
High Courts11 Sept 1924
Sundarappier and Others Vs Krishnaswamy Iyer and Another
Madras High Court · AIR 1926 Mad 320
High Courts11 Sept 1924
K.M.P.R.N.M. Firm Vs M. Somasundaram Chetti and Co.
Madras High Court · AIR 1925 Mad 161 : (1925) ILR (Mad) 275 : (1924) 20 LW 981 : (1924) 47 MLJ 844
Evidence Act, 1872 — Section 98
High Courts11 Sept 1924
Emperor Vs Nani Mandal
Calcutta High Court · (1925) ILR (Cal) 403
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts11 Sept 1924
Emperor Vs Nani Mandal and Others
Calcutta High Court · AIR 1925 Cal 575
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 304, 325
High Courts11 Sept 1924Dismissed
Tulli and Another Vs Emperor
Allahabad High Court · AIR 1925 All 185 : 85 Ind. Cas. 130
High Courts11 Sept 1924
R.K. Abdul Rahiman Sahib and Co. Vs Shaw Wallace and Co.
Madras High Court · AIR 1925 Mad 736 : (1925) 21 LW 516