High Courts14 Oct 1932
Municipal Council Vs Thazhel Puthan Purayil Kunhipathumma and Another
Madras High Court · AIR 1933 Mad 454
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,793 of 61,576
High Courts13 Oct 1932Dismissed
Indira Rani Ghose Vs Akhoy Kumar Ghose
Bombay High Court · (1933) 35 BOMLR 211
Succession Act, 1925 — Section 124, 131
High Courts13 Oct 1932
Champaklal Mohanlal Vs The Nectar Tea Company
Bombay High Court · AIR 1933 Bom 179 : (1933) 35 BOMLR 168 : (1933) ILR (Bom) 306
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts13 Oct 1932Allowed
Ganpat Bhujang Shidhanti Vs Hanamgouda Shidagauda Patil
Bombay High Court · AIR 1933 Bom 439 : (1933) 35 BOMLR 956 : (1933) ILR (Bom) 593 : 147 Ind. Cas. 919
Dekkhan Agriculturists Relief Act, 1879 — Section 12
Privy Council13 Oct 1932
Paul Pronek Vs Winnipeg, Selkirk and Lake Winnipeg Railway Co.
Privy Council · (1932) AIR(PC) 275
High Courts13 Oct 1932Allowed
(Syed) Raza Husain Vs District Board
Allahabad High Court · AIR 1933 All 104
High Courts13 Oct 1932Dismissed
Sukhdeoji and Others Vs Ram Lal
Allahabad High Court · AIR 1933 All 108
Agra Tenancy Act, 1926 — Section 267
High Courts13 Oct 1932Dismissed
Ch. Bachchan Lal Vs Narottam Datt and Others
Allahabad High Court · AIR 1933 All 59
Registration Act, 1908 — Section 17(6)
High Courts13 Oct 1932
S.G. Somasundaram Chettiar and Others Vs (Mahibala) Muthirulappa Pillai and Others
Madras High Court · AIR 1933 Mad 432 : 147 Ind. Cas. 464 : (1933) 37 LW 677
High Courts13 Oct 1932
In Re: Bhogole China Somayya and Others
Madras High Court · AIR 1933 Mad 251 : (1932) 36 LW 881
High Courts12 Oct 1932
Hirachand Sunderji Vs Venidas Nemchand
Bombay High Court · AIR 1933 Bom 194 : (1933) 35 BOMLR 271
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Oct 1932Dismissed
Emperor Vs Ramchandra Shankarshet Uravane
Bombay High Court · (1933) 35 BOMLR 174
Criminal Procedure Code, 1898 (CrPC) — Section 423(2), 439(6)Evidence Act, 1872 — Section 122, 167
High Courts12 Oct 1932Disposed Of
Lala Manmohan Das Vs Pt. Krishna Kant Malaviya
Allahabad High Court · (1932) 10 AHC CK 0009
High Courts12 Oct 1932
Shiam Lal Vs Jaswant Singh and Others
Allahabad High Court · (1932) 10 AHC CK 0004
High Courts12 Oct 1932
Annadana Jadaya Goundar Vs Konammal and Another
Madras High Court · AIR 1933 Mad 309 : (1933) ILR (Mad) 625 : (1933) 37 LW 170 : (1933) 64 MLJ 386
Contract Act, 1872 — Section 135
High Courts11 Oct 1932
Trimbak Y. Nene Vs Ramchandra B. Tilak
Bombay High Court · AIR 1933 Bom 120 : (1933) 35 BOMLR 37
High Courts11 Oct 1932
A. Bakthavathsalu Naidu Vs P.N.K. Ramanuja Naidu
Madras High Court · AIR 1933 Mad 326
High Courts11 Oct 1932
Kannusami Chetti Vs M. Rahimat Ammal and Another
Madras High Court · AIR 1933 Mad 806 : 147 Ind. Cas. 83 : (1933) 38 LW 539 : (1933) 65 MLJ 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts11 Oct 1932
P. Rajagopala Gramani Vs Baggiammal
Madras High Court · AIR 1933 Mad 242 : (1933) ILR (Mad) 508 : (1933) 37 LW 137 : (1933) 64 MLJ 235
Trusts Act, 1882 — Section 11