High Courts03 Nov 1932
Kashi Prasad Vs Chhabi Lal and Others
Allahabad High Court · AIR 1933 All 410(1) : 145 Ind. Cas. 586
Limitation Act, 1963 — Article 113
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,791 of 61,576
High Courts03 Nov 1932
N.P. Subbiah Pillai Vs M. Nellayappa Pillai
Madras High Court · AIR 1933 Mad 366 : (1933) 65 MLJ 334
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 26, 29
High Courts03 Nov 1932
Narayanaswamy Padayachi and Another Vs Emperor
Madras High Court · AIR 1933 Mad 461
High Courts02 Nov 1932
Chittoori Chinnammi Vs Immanni Venkayamma and Others
Madras High Court · AIR 1933 Mad 407 : (1933) 37 LW 471 : (1933) 64 MLJ 449
Contract Act, 1872 — Section 183
High Courts01 Nov 1932
Kottamasu Venkataratnam Vs Polisetty Butchayya and Others
Madras High Court · (1933) 37 LW 260 : (1933) 64 MLJ 204
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts01 Nov 1932
The Pioneer Mutual Benefit and Friend-in-need Society, Ltd. Vs The Assistant Registrar of Joint Stock Companies
Madras High Court · AIR 1933 Mad 129 : (1932) 36 LW 942 : (1932) 63 MLJ 917
Penal Code, 1860 (IPC) — Section 294A
High Courts31 Oct 1932
Mottai Goundan Vs P.S. Ramaswami Ayyangar and Others
Madras High Court · AIR 1933 Mad 290
High Courts31 Oct 1932Dismissed
Trimbak Tumdushet Rangari Vs Ziparu Chaturdas Bairagi
Bombay High Court · AIR 1933 Bom 190 : (1933) 35 BOMLR 147 : (1933) ILR (Bom) 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11
High Courts27 Oct 1932Dismissed
Alif Khan Vs Wajid Ali and Others
Allahabad High Court · (1932) 10 AHC CK 0022
High Courts26 Oct 1932
Srinivasalu Naidu Vs Ramakrishna Naidu
Madras High Court · AIR 1933 Mad 353(1) : (1933) 37 LW 288
High Courts26 Oct 1932
Panna Lal Vs Basdeo
Allahabad High Court · AIR 1933 All 118
Agra Tenancy Act, 1926 — Section 253Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Oct 1932
T.B. Kesava Reddiar Vs Tahsildar of Polur and Another
Madras High Court · AIR 1933 Mad 319
High Courts25 Oct 1932
Mariappan and Another Vs Nalla Sevugan Servai
Madras High Court · AIR 1933 Mad 298
High Courts25 Oct 1932Disposed Of
Mt. Kaushillya Vs Arat Lal
Allahabad High Court · AIR 1933 All 196 : 150 Ind. Cas. 532
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts25 Oct 1932
His Holiness Lakshmindra Tirta Swamiyar Vs The President of the Board of Commissioners for the Hindu Religious Endowments and Others
Madras High Court · AIR 1933 Mad 306 : (1933) ILR (Mad) 712 : (1933) 37 LW 207 : (1933) 65 MLJ 364
Madras Hindu Religious Endowments Act, 1923 — Section 70
High Courts25 Oct 1932
In Re: P.S. Anantanarayanan
Madras High Court · (1933) 37 LW 476 : (1933) 64 MLJ 351
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts25 Oct 1932
Saphar Sitapati Rao Vs Chittaluri Sitabayamma
Madras High Court · AIR 1933 Mad 662 : 145 Ind. Cas. 993 : (1933) 38 LW 604 : (1933) 65 MLJ 387
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts24 Oct 1932
Moti Chand Vs Balram Das
Allahabad High Court · AIR 1933 All 116 : (1933) ILR (All) 136
High Courts24 Oct 1932
Navamani Nadar and Another Vs Vedamanicka Nadar (deceased) and Others
Madras High Court · AIR 1933 Mad 424 : (1933) ILR (Mad) 724 : (1933) 37 LW 503 : (1933) 64 MLJ 526
High Courts21 Oct 1932
Girwar Narayan Mahton and Others Vs Kamla Prasad and Others
Patna High Court · AIR 1933 Patna 104
Bengal Tenancy Act, 1885 — Section 103A, 106, 109