High Courts21 Oct 1932Dismissed
Mrs. Edna May Olivia Hardless Vs Mr. Harold Richard Hardless
Allahabad High Court · AIR 1933 All 56 : (1933) ILR (All) 134 : 140 Ind. Cas. 62
Evidence Act, 1872 — Section 126
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,792 of 61,576
High Courts21 Oct 1932
Coimbatore Sri Venkatachalapathi Nidhi, Ltd. and Others Vs G.K. Nanjappa Goundan and Others
Madras High Court · AIR 1933 Mad 299 : (1933) ILR (Mad) 398 : (1933) 37 LW 104 : (1933) 64 MLJ 117
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts20 Oct 1932
Pragmadho Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 40 : (1933) ILR (All) 132
High Courts20 Oct 1932
Rajah Sir S.R.M. Annamalai Chettiar by his authorised agent T. Dhanapala Chettiar Vs Sri Rama Narasimhulu Naidu and Another
Madras High Court · AIR 1933 Mad 257 : (1933) 37 LW 154 : (1933) 64 MLJ 18
Madras Estates Land Act, 1908 — Section 13(3), 55
High Courts19 Oct 1932Allowed
Suraj Narain Lal Vs Emperor
Allahabad High Court · AIR 1933 All 213
Penal Code, 1860 (IPC) — Section 304
High Courts19 Oct 1932Disposed Of
Lala Ramji Mal Vs Devi Prasad
Allahabad High Court · (1932) 10 AHC CK 0017
High Courts19 Oct 1932
V.E.A.R.M. Annamalai Chettiar Vs Koothappudayar and Others
Madras High Court · AIR 1934 Mad 485 : (1933) 38 LW 280
High Courts19 Oct 1932
Karuppayya Nadar through his authorised agent Ratnasami Nadar Vs Ponnuswami Nadar and Another
Madras High Court · AIR 1933 Mad 500 : (1933) ILR (Mad) 563 : (1933) 37 LW 110 : (1933) 64 MLJ 112
High Courts18 Oct 1932
S. Ayyaswami Ayyar Vs Sivakki Ammal
Madras High Court · AIR 1933 Mad 780 : 145 Ind. Cas. 871
High Courts18 Oct 1932Disposed Of
Gauri Singh and Another Vs Bechu Singh and Others
Allahabad High Court · AIR 1933 All 97
Transfer of Property Act, 1882 — Section 67, 68
High Courts18 Oct 1932
Sarnam Prasad and Another Vs Sunder Sahu and Others
Allahabad High Court · AIR 1933 All 120
North Western Provinces Tenancy Act, 1901 — Section 25
High Courts18 Oct 1932
Panna Lal-Sham Lal Vs Abdullah Usman and Others
Allahabad High Court · AIR 1933 All 117
Provincial Insolvency Act, 1920 — Section 5
High Courts18 Oct 1932
S. Ayyaswami Aiyar Vs Sivakki Ammal
Madras High Court · (1933) ILR (Mad) 909 : (1933) 38 LW 651 : (1933) 65 MLJ 407
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts18 Oct 1932
Arumuga Mudaliar Vs Venkatachala Pillai and Others
Madras High Court · AIR 1933 Mad 439 : (1933) ILR (Mad) 716 : (1933) 37 LW 552 : (1933) 64 MLJ 568
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts17 Oct 1932
M.N. Schamnad and Another Vs M.N. Rama Rao
Madras High Court · AIR 1933 Mad 268
High Courts14 Oct 1932
Kinder Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 160 : 145 Ind. Cas. 880
Penal Code, 1860 (IPC) — Section 306
High Courts14 Oct 1932
Mr. J.W. Carol Vs Mrs. J.W. Carol and Another
Allahabad High Court · AIR 1933 All 39
Divorce Act, 1869 — Section 3(1)
High Courts14 Oct 1932Dismissed
In Re: Abhey Ram Chunni Lal
Allahabad High Court · (1932) 10 AHC CK 0012
High Courts14 Oct 1932Dismissed
Mannu Naik and Another Vs Mathura Prasad and Others
Allahabad High Court · (1932) 10 AHC CK 0011
High Courts14 Oct 1932
ABHEY RAM CHUNNI LAL, IN RE.
Allahabad High Court · (1933) 1 ITR 126
Income Tax Act, 1961 — Section 23(2)