High Courts06 Oct 1932Dismissed
Tamanbhat Shankarbhat Vs Krishtacharya Tamancharya
Bombay High Court · AIR 1933 Bom 122 : (1933) 35 BOMLR 144
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,794 of 61,576
High Courts05 Oct 1932
Prithviraj Chothmal Marwadi Vs The Lonavla City Municipality
Bombay High Court · AIR 1933 Bom 175 : (1933) 35 BOMLR 138 : (1933) ILR (Bom) 270
Bombay City Municipalities Act, 1925 — Section 46, 58(b), 81
High Courts05 Oct 1932Dismissed
The Saundatti Yellama Municipality Vs Shripadbhat Seshbhat Joshi
Bombay High Court · AIR 1933 Bom 132 : (1933) 35 BOMLR 163 : (1933) ILR (Bom) 278
Bombay District Municipal Act, 1901 — Section 59, 81A
High Courts05 Oct 1932Allowed
Gurdial and Others Vs Emperor
Allahabad High Court · AIR 1933 All 46 : (1933) ILR (All) 119
Penal Code, 1860 (IPC) — Section 424
High Courts05 Oct 1932
Eastern Distiliries and Sugar Factories Ltd. Vs The Municipal Council
Madras High Court · AIR 1933 Mad 496 : (1933) 38 LW 226
High Courts05 Oct 1932
(Pichu Patter's son) Sivaramakrishna Patter and Others Vs Mannathil Krishnan Nair and Others
Madras High Court · AIR 1933 Mad 390
High Courts05 Oct 1932
In Re: Nukala Venkatanandam and Others
Madras High Court · AIR 1933 Mad 330 : (1933) ILR (Mad) 705 : (1933) 37 LW 106 : (1933) 64 MLJ 122
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts05 Oct 1932
Sri Rajah Satrucherla Sivaskandaraju Bahadur Garu and Others Vs Sri Narasimha Pattamani alias Padmavati Pattamani Devi Garu and Others
Madras High Court · AIR 1933 Mad 225 : (1933) ILR (Mad) 356 : (1933) 37 LW 188 : (1933) 64 MLJ 439
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts04 Oct 1932
In Re: Chintapatla Venkatanarasimha Ramchandra Rao and Others
Madras High Court · AIR 1933 Mad 358
High Courts04 Oct 1932
The Secretary of State for India in Council Vs Ram Narayan Sarma
Madras High Court · AIR 1933 Mad 173 : (1933) 37 LW 71 : (1933) 65 MLJ 143
High Courts04 Oct 1932
Thangachi Ammal Vs Mohamed Moideen Maricair
Madras High Court · (1933) ILR (Mad) 401 : (1933) 37 LW 146 : (1933) 64 MLJ 127
Court Fees Act, 1870 — Section 7(ivA)
High Courts03 Oct 1932
K.C. Ethirajulu Chettiar Vs The Official Receiver
Madras High Court · AIR 1933 Mad 152 : (1933) ILR (Mad) 453 : (1933) 37 LW 114 : (1933) 64 MLJ 119
Registration Act, 1908 — Section 17
High Courts30 Sept 1932
In Re: Pendyala Narasanna and Others
Madras High Court · AIR 1933 Mad 147 : 140 Ind. Cas. 773
High Courts30 Sept 1932Dismissed
Aishabai Vs Ismail Sakhi
Bombay High Court · AIR 1933 Bom 112 : (1933) 35 BOMLR 38 : (1933) ILR (Bom) 371
Lunacy Act, 1912 — Section 39
High Courts30 Sept 1932
Francis Duke Cobridge Sumner, Offg. Deputy Secretary, Port Commissioners and Others Vs Jogendra Kumar Roy and Another
Calcutta High Court · AIR 1933 Cal 348
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts30 Sept 1932
Damodar Narayan Choudhury and Others Vs Emperor
Patna High Court · AIR 1933 Patna 40
Bengal Embankment Act, 1882 — Section 76, 76(b)
High Courts30 Sept 1932
Baghunath Pandey and Others Vs Emperor
Patna High Court · AIR 1933 Patna 96
Explosive Substances Act, 1908 — Section 4(b)Penal Code, 1860 (IPC) — Section 120(B), 395
High Courts28 Sept 1932
Emperor Vs Alli Hassan Limbuvala
Bombay High Court · AIR 1933 Bom 63 : (1932) 34 BOMLR 1662
Bombay Public Conveyances Act, 1920 — Section 26Police Act, 1888 — Section 2
High Courts28 Sept 1932
THE COMMISSIONER OF Income Tax, MADRAS Vs THE MADURA HINDU PERMANENT FUND LTD.
Madras High Court · (1933) 1 ITR 46 : (1933) 37 LW 379