High Courts14 Oct 1931
R. Gopalaswami Naidu Vs K. Sakalaguna Naidu
Madras High Court · AIR 1932 Mad 318 : (1932) 35 LW 272 : (1932) 62 MLJ 346
Presidency Small Cause Courts Act, 1882 — Section 41
JUDGMENT DATABASE
Search 12,30,131 Indian judgments.
12,30,131 judgments in All Courts · page 58,789 of 61,507
High Courts13 Oct 1931Dismissed
Dattatraya Nagappa Wagh Vs Savlo Subrao Bhujle
Bombay High Court · AIR 1932 Bom 237 : (1932) 34 BOMLR 404
Civil Procedure Code, 1882 — Section 257ADekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts13 Oct 1931Dismissed
Chiteshwar Dube and Others Vs Emperor
Allahabad High Court · AIR 1932 All 127
Criminal Procedure Code, 1898 (CrPC) — Section 15, 16Penal Code, 1860 (IPC) — Section 323, 447
High Courts13 Oct 1931Dismissed
Bashiruddin and Another Vs Emperor
Allahabad High Court · AIR 1932 All 327
High Courts13 Oct 1931Dismissed
Bashir-ud-Din and Another Vs Emperor
Allahabad High Court · 139 Ind. Cas. 330
Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts12 Oct 1931
V.T. Srinivasa Thathachariar Vs P. Thiruvenkatachariar
Madras High Court · AIR 1932 Mad 601 : 137 Ind. Cas. 829 : (1932) 35 LW 495
High Courts12 Oct 1931
Venilal Chhaganlal Vs Virchand Khumchand Shah
Bombay High Court · AIR 1932 Bom 228 : (1932) 34 BOMLR 382
Provincial Insolvency Act, 1920 — Section 75
High Courts09 Oct 1931
Raja Srimathu Muthuvijaya Raghunatha Doraisingam Vs N.A. Swaminathan Chettiar and Others
Madras High Court · 137 Ind. Cas. 319
High Courts09 Oct 1931
(Raja Srimathu) Muthuvijaya Raghunatha Doraisingam Vs N.A. Swaminathan Chettiar and Others
Madras High Court · AIR 1932 Mad 212 : (1932) 35 LW 105
High Courts09 Oct 1931
Pichiguntla Katti Ramudu Vs Emperor
Madras High Court · AIR 1932 Mad 213 : (1931) 34 LW 896
Childrens Act, 1960 — Section 37
High Courts08 Oct 1931
Mallampudi Narayya and Others Vs Mittapalli Sarayya and Another
Madras High Court · 138 Ind. Cas. 340 : (1932) 35 LW 424
High Courts08 Oct 1931
Raman Chetty and Others Vs The Taluk Board of Sivaganga
Madras High Court · 139 Ind. Cas. 620 : (1932) 35 LW 70
High Courts08 Oct 1931
Muthukumaraswami Mudaliar Vs Govinda Padayachi and Others
Madras High Court · AIR 1933 Mad 218 : 137 Ind. Cas. 285 : (1932) 35 LW 145
Evidence Act, 1872 — Section 92
High Courts08 Oct 1931
Raman Chetti and Others Vs The Taluk Board of Sivaganga
Madras High Court · AIR 1932 Mad 226
Specific Relief Act, 1877 — Section 42
High Courts08 Oct 1931
(Mallampudi) Narayya and Others Vs (Mittapalli) Sarayya and Another
Madras High Court · AIR 1932 Mad 245
Limitation Act, 1963 — Article 132
High Courts08 Oct 1931
In Re: Ponnuswami Goundan and Another
Madras High Court · (1932) ILR (Mad) 622 : 137 Ind. Cas. 317 : (1932) 35 LW 478 : (1932) 62 MLJ 469
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts07 Oct 1931
(Goginoni) Venkatappayya Vs (Yerramneni) Ramakristnamma and Others
Madras High Court · AIR 1932 Mad 53
High Courts07 Oct 1931Dismissed
Chhaganlal Fulchand Vs Hemchand Tapidas
Bombay High Court · AIR 1932 Bom 224 : (1932) 34 BOMLR 395
Easements Act, 1882 — Section 23(b)
High Courts07 Oct 1931Dismissed
Bai Parsan Vs Lallubhai Vandravandas Rani
Bombay High Court · AIR 1932 Bom 217 : (1932) 34 BOMLR 459
Registration Act, 1908 — Section 17(1)(b)
High Courts07 Oct 1931
(Syed) Hamid Hasan and Others Vs Emperor
Allahabad High Court · AIR 1932 All 162 : (1932) ILR (All) 341
Criminal Procedure Code, 1898 (CrPC) — Section 107, 435