High Courts18 Nov 1932
Dhanukdhari Prashad Pandey and Others Vs Ramadhikari Missir
Patna High Court · AIR 1933 Patna 81
Court Fees Act, 1870 — Section 11, 28, 4
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,788 of 61,576
High Courts18 Nov 1932Allowed
(Lala) Nand Kishore and Others Vs Kunj Behari Lal and Others
Allahabad High Court · (1932) 11 AHC CK 0034
High Courts18 Nov 1932Dismissed
Har Prasad and Another Vs (Firm) Bhagwati Prasad Ram Sarup
Allahabad High Court · (1932) 11 AHC CK 0023
High Courts18 Nov 1932Dismissed
Baldeo Singh Vs Ch. Hargyan Singh
Allahabad High Court · (1932) 11 AHC CK 0022
High Courts18 Nov 1932Disposed Of
Chandramani Vs Mathura Datt and Others
Allahabad High Court · AIR 1933 All 216 : 145 Ind. Cas. 379
High Courts17 Nov 1932
Nil Ratan Ganguli Vs Emperor
Calcutta High Court · AIR 1933 Cal 124
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts17 Nov 1932
Sudhir Chandra Pal and Another Vs Uttara Sundari Pal and Others
Calcutta High Court · AIR 1933 Cal 571 : 145 Ind. Cas. 684
Succession Act, 1925 — Section 232, 233
High Courts17 Nov 1932
Government of Bengal Vs Alimandi and Others
Calcutta High Court · AIR 1933 Cal 469
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Penal Code, 1860 (IPC) — Section 186, 193, 52, 99
High Courts17 Nov 1932Dismissed
Mohammad Ishaq Vs Om Parkash and Others
Allahabad High Court · AIR 1933 All 227
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts17 Nov 1932
Muhammad Ishaq Vs Om Parkash and Others
Allahabad High Court · 146 Ind. Cas. 451
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts17 Nov 1932
In Re: A. Ramanna
Madras High Court · (1933) 38 LW 995 : (1933) 65 MLJ 791
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts16 Nov 1932
Emperor Vs Dagadu Kondaji
Bombay High Court · AIR 1933 Bom 144 : (1933) 35 BOMLR 183
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts16 Nov 1932
Gayeshwar Prasad and Others Vs Musammat Bhagwati Kuer
Patna High Court · AIR 1933 Patna 612 : 148 Ind. Cas. 5
High Courts16 Nov 1932
Chhaterbijai Singh and Others Vs Damodar Das and Others
Patna High Court · AIR 1933 Patna 223
High Courts16 Nov 1932Disposed Of
Balkrishan and Another Vs Mt. Bundia and Others
Allahabad High Court · (1932) 11 AHC CK 0021
High Courts16 Nov 1932
Bala Prasad Vs Balkrishan and Another
Allahabad High Court · (1933) ILR (All) 196
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts16 Nov 1932
Bala Prasad Vs Bal Krishan and Another
Allahabad High Court · (1933) ILR (All) 196
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts16 Nov 1932
Dwarka Prasad and Others Vs Mt. Jasoda Kunwar and Others
Allahabad High Court · AIR 1933 All 958 : 147 Ind. Cas. 999
Specific Relief Act, 1877 — Section 42
High Courts16 Nov 1932
Shib Charan Das Ganga Prasad Vs Ram Sukhi and Others
Allahabad High Court · (1932) 11 AHC CK 0003
High Courts16 Nov 1932
(Thrikkaikat Madathil Mooppu Stanom Kollath) Raman Thirumumpu Vs (Mullasseri Karnavan) Karunakara Menon and Others
Madras High Court · AIR 1933 Mad 852 : 147 Ind. Cas. 735 : (1933) 38 LW 843