High Courts23 Nov 1932
Mohanta Bhagawan Das Vs Bhupendranarayan Singha
Calcutta High Court · AIR 1933 Cal 527
Bengal Tenancy Act, 1885 — Section 153, 3(5)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,787 of 61,576
High Courts23 Nov 1932
Rajeswar Saha and Others Vs Sheik Yadali and Others
Calcutta High Court · AIR 1933 Cal 461 : 145 Ind. Cas. 123
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 6(e)
High Courts23 Nov 1932
Amulyacharan Mitra Vs Prakashchandra Mitra and Another
Calcutta High Court · AIR 1933 Cal 502 : 145 Ind. Cas. 313
High Courts23 Nov 1932
Narappa Naicken Vs Rangasami Naichen and Another
Madras High Court · AIR 1933 Mad 393 : (1933) 37 LW 410
High Courts23 Nov 1932
Narappa Naicken Vs Govindaraja Naicken by guardian Muthammal
Madras High Court · (1933) 64 MLJ 531
High Courts22 Nov 1932
(Velugubantla) Papamma Vs Ravula Ramaswami and Another
Madras High Court · AIR 1933 Mad 622 : (1933) 37 LW 681
High Courts22 Nov 1932
Currimbhoy and Company Vs L.A. Creet
Bombay High Court · (1933) 35 BOMLR 223
Evidence Act, 1872 — Section 116
High Courts22 Nov 1932
Premchand Vadilal Vs Mithabhoy and Co.
Bombay High Court · AIR 1933 Bom 202 : (1933) 35 BOMLR 287
Arbitration Act, 1899 — Section 19Presidency Small Cause Courts Act, 1882 — Section 38
High Courts22 Nov 1932
S. Rama Ayyar Vs Ramachandran and Others
Madras High Court · AIR 1933 Mad 838 : (1933) 38 LW 728
High Courts22 Nov 1932
P. Ramaraja Nadar and Others Vs T.M.P. Chidambara Nadar and Others
Madras High Court · AIR 1933 Mad 345 : (1933) 37 LW 720
High Courts21 Nov 1932Allowed
Sundrabai Sitaram Narangikar Vs Manohar Dhondu Khandalgaonkar
Bombay High Court · AIR 1933 Bom 262 : (1933) 35 BOMLR 404
Bombay District Police Act, 1890 — Section 33Contract Act, 1872 — Section 23
High Courts18 Nov 1932Dismissed
Shidramappa Nilappa Ujalambe Vs Neelavabai Chanbasappa
Bombay High Court · AIR 1933 Bom 272 : (1933) 35 BOMLR 397 : (1933) ILR (Bom) 377
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts18 Nov 1932Dismissed
Shyam Narain Singh Vs Suraj Narain Pandey
Bombay High Court · (1933) 35 BOMLR 301
High Courts18 Nov 1932
Emperor Vs Sarafat Hossain and Another
Calcutta High Court · AIR 1933 Cal 791
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438Opium Act, 1878 — Section 9
High Courts18 Nov 1932
Khajeh Habibullah and Others Vs Abdul Karim Abu Ahmed Khan and Others
Calcutta High Court · AIR 1933 Cal 462 : 145 Ind. Cas. 116
Limitation Act, 1963 — Section 5
High Courts18 Nov 1932
Ban Behari Chatterji and Others Vs Bhukhan Lal Choudhury
Calcutta High Court · AIR 1933 Cal 511
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Nov 1932
Emperor Vs Sarafat Hussain and Others
Calcutta High Court · 146 Ind. Cas. 354
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438Opium Act, 1878 — Section 9
High Courts18 Nov 1932
Benodini Chaudhurani Vs Jagabandhu Roy and Others
Calcutta High Court · AIR 1933 Cal 796
Limitation Act, 1963 — Section 5
High Courts18 Nov 1932
Emperor Vs Gulabchand Hirachand Doshi
Bombay High Court · (1933) 35 BOMLR 185
Emergency Powers Ordinance, 1932 — Section 4, 57