Tribunals and Commissions09 Sept 2026
Raj Kapoor Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5399
CPC-Order XLVII Rule 1
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 586 of 61,517
Tribunals and Commissions09 Sept 2026
Sneh Lata Vs State Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4788
J&K Civil Service Regulations-Article 77-BJ&K Financial Code-Rules 2-41, 2-43General Financial Rules, 2017-Rule 298
Tribunals and Commissions09 Sept 2026
Kirpal Singh & Ors. Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5391
CPC-Order XLVII Rule 1
Tribunals and Commissions09 Sept 2026
Dhanraj Keshav Chilate & Anr. Vs Dharam Veer Meena & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5389
Tribunals and Commissions09 Sept 2026
Onkar Jewellers Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4317
Income Tax Act, 1961-Section 250, 143(3), 68, 115JB, 115BBETaxation Laws (Second Amendment) Act, 2016-Section 115BBE
Tribunals and Commissions09 Sept 2026
Onkar Jewellers Private Limited Vs Deputy Commissioner Of Income Tax Central Circle 26, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4316
Income Tax Act, 1961-Section 250, 143(3), 115JB, 68, 115BBETaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions09 Sept 2026
Satyabadi Maharana (Retd.) Vs Rajesh Bhushan & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3947
CPF RulesContempt of Court Act
Tribunals and Commissions09 Sept 2026
Sri Utpal Das Gupta Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4212
Railway Services (Revised Pay) Rules, 2008
Tribunals and Commissions09 Sept 2026
Sri Kaushik Bhattacharjee Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3944
Administrative Tribunals Act, 1985-Section 19CCS (Temporary Service) Rules, 1965-Rule 5(1)CCS (Pension) Rules, 1972
Tribunals and Commissions09 Sept 2026
Shri Satya Ram Das & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 1034
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16Industrial Disputes Act
Tribunals and Commissions09 Sept 2026
Sri Gajen Baruah & Ors. Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3937
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Sri Sumitra Das Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3936
Railway Services (Revised Pay) Rules, 2008
Tribunals and Commissions09 Sept 2026
Ashok Kumar Sahu Vs Chairman-Cum-Managing Director, Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3865
Constitution of India-Article 14
Tribunals and Commissions09 Sept 2026
Arun Kumar Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3861
IPC-Sections 451, 376, 506
Tribunals and Commissions09 Sept 2026
Rajesh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3487
Administrative Tribunals Act, 1985-Section 19, 21, 21 (3)CAT (Procedure) Rules, 1987-Rule 8(4)
Tribunals and Commissions09 Sept 2026
Ekhlasur Rahman & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3488
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 and 16
Tribunals and Commissions09 Sept 2026
Hilal Ahmad Sheikh Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3489
Tribunals and Commissions09 Sept 2026
Ghulam Nabi Mir Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3490
SRO 64-Rule 4
Tribunals and Commissions09 Sept 2026
Parvat Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3491
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Vijay Laxmi Pandey Vs Government Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3492