Tribunals and Commissions09 Sept 2026Dismissed
Shri Prakash Bhowal & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 847
Gramin Dak Sevaks (Conduct and Engagement) Rules, 2020
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12,30,331 judgments in All Courts · page 585 of 61,517
Tribunals and Commissions09 Sept 2026Disposed Of
Shri Umesh Kumar Sah Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5694
Tribunals and Commissions09 Sept 2026Disposed Of
Ram Bahadur Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5145
Tribunals and Commissions09 Sept 2026Dismissed
Mr. Ramachandran Radhakrishnan Vs Mr. Naveen Kumar Jain & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 4884
Tribunals and Commissions09 Sept 2026Disposed Of
Sandeep Dilip Hapse & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4655
Tribunals and Commissions09 Sept 2026Partly Allowed
Onkar Jewellers Private Limited Vs Deputy Commissioner Of Income Tax Central Circle 26, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4629
Income Tax Act, 1961-Section 250, 143(3), 115JB, 68, 115BBETaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions09 Sept 2026
Dharmendra Kumar & Anr. Vs Government Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4737
IPC-Sections 325, 149Probation of Offenders Act, 1958-Section 12
Tribunals and Commissions09 Sept 2026Disposed Of
Yuvraj Kalbor Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4701
Tribunals and Commissions09 Sept 2026Disposed Of
Aditya Pant Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4700
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026Disposed Of
Sapam Santosh Meitei Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4691
Tribunals and Commissions09 Sept 2026
Suraj & Ors. Vs Navodaya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4494
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Devendra Haridas Damle Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4495
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Kunzes Dolma Vs Union Territory Of J&K & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4533
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Reorganization Act, 2019
Tribunals and Commissions09 Sept 2026
Anwar Massi Vs Commissioner Secretary, Public Work Department (R&D) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4883
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Casual and Other Workers – Regular Engagement Rules, 2017
Tribunals and Commissions09 Sept 2026Dismissed
Gulzar Hussain & Ors. Vs The Administration Of Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4773
Administrative Tribunals Act, 1985-Section 19Jammu & Kashmir Engineering (Gazetted) Service Recruitment Rules, 1978J&K Reorganisation Act, 2019-Section 90
Tribunals and Commissions09 Sept 2026
Abdul Latief Deva Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4775
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Reorganisation (Removal of Difficulties) Order, 2019-Section 16Jammu and Kashmir Reorganisation Act, 2019-Section 93, 93(3), 93(4), 103
Tribunals and Commissions09 Sept 2026
Dipak Burman Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5413
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Brij Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5411
Tribunals and Commissions09 Sept 2026
Mohd. Aslam Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5409
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Civil Services Decentralization and Recruitment Rules, 2010-Rule 14(7)
Tribunals and Commissions09 Sept 2026
Zeenat Hussain Shah & Ors. Vs U.T Of Jammu And Kashmir & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5403
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16