Tribunals and Commissions09 Sept 2026Allowed
Seema Anand Vs ITO, Ward 72 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6362
Income-tax Act, 1961-Section 143(3), 144B
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Tribunals and Commissions09 Sept 2026Partly Allowed
Sanjeev Kumar Agarwal Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6361
Income-tax Act, 1961-Section 69A, 115BBE, 147, 143(2), 148, 144/147, 149(1)(b), Explanation 2(iv) to Section 148
Tribunals and Commissions09 Sept 2026Allowed
Hindustan EPC Co. Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6360
Income Tax Act, 1961-Section 250, 250(6), 250(2)(a)
Tribunals and Commissions09 Sept 2026Dismissed
DCIT Vs Sanjay Aggarwal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6359
Income Tax Act, 1961-Section 250, 148, 131
Tribunals and Commissions09 Sept 2026Allowed
Suresh Kumar Mehta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6358
Income Tax Act, 1961-Section 250, 250(6), 250(2)(a)
Tribunals and Commissions09 Sept 2026
DCIT Vs BSES Yamuna Power Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6357
Income Tax Act, 1961-Section 153C, 153A, 153, 153C(1), 153C(3), 115JBFinance Act, 2017
Tribunals and Commissions09 Sept 2026Allowed
Rajesh Mittal Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6356
Income Tax Act, 1961-Section 68, 147, 115BBE, 234A, 234B, 234C, 148, 151, 250
Tribunals and Commissions09 Sept 2026
M/s Nawla Ispat Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6355
Income Tax Act, 1961-Section 153C, 143(3), 68, 69A, 292C, 292B
Tribunals and Commissions09 Sept 2026Partly Allowed
Kent Cables Pvt. Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6354
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 145(3), 44AB
Tribunals and Commissions09 Sept 2026Allowed
Color Bar Cosmetics Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6353
Income Tax Act, 1961-Section 153C, 143(3), 250(6), 69, 271AAC, 234B, 234C, 234D, 153C(1), 153C(3), 132, 132A, 153A, 148Finance Act, 2021
Tribunals and Commissions09 Sept 2026
M/s. GE India Industrial Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6352
Income-tax Act, 1961-Section 143(3), 144C(13), 143(3)/144C(11)/254, 144C, 254, 92CA, 92C(3), 92C(2), 37(1), 43B, 438, 271(1)(c), 234B, 234C, 234D, 244A, 36(i)(vii), 36(ii)Income-tax Rules-Rule 10-A, 10B, 10C, 10D, 10E, 10B(1), 10B(2), 10B(2)(a), 10B(2)(e), 10B(3)
Tribunals and Commissions09 Sept 2026Allowed
The DivyaLok Co-operative Group Housing Society Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6350
Income Tax Act, 1961-Section 250, 148, 148A(b), 148A(d), 269SS, 271D, 274, Chapter XXIHaryana Co-operative Societies Act, 1984
Tribunals and Commissions09 Sept 2026
All India Motor Transport Congress Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6348
Income Tax Act, 1961-Section 12A, 80G(5)(ii), 2(15), 12AA, 10, 11, 12A(1)(ac)(i), 80G(5)
Tribunals and Commissions09 Sept 2026Allowed
Rajender Raghuvanshi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6347
Income Tax Act, 1961-Section 147, 144B, 148, 143(2), 115BBE, 69, 68
Tribunals and Commissions09 Sept 2026Dismissed
DCIT Vs EKO India Financial Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6346
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 133A, 133(6)
Tribunals and Commissions09 Sept 2026Allowed
Anju Chopra Vs CIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6345
Income Tax Act, 1961-Section 144, 147, 148, 153, 271(1)(c)Direct Tax laws (Amendment) Act, 1987
Tribunals and Commissions09 Sept 2026
Honda R And D (India) Private Limited Vs DCIT, Circle 10(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6341
Income Tax Act, 1961-Section 143(3), 144C(13), 144B
Tribunals and Commissions09 Sept 2026Dismissed
DCIT Vs Spar Geo Infra Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6338
Income Tax Act, 1961-Section 147, 144B, 68
Tribunals and Commissions09 Sept 2026Partly Allowed
Assistant Commissioner Of Income Tax, Central Circle-25, Delhi Vs Prestige Infratech Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6332
Income Tax Act, 1961-Section 68, 69C, 132, 132A, 139, 142(1), 143(2), 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 153C(1), 153C(3)Finance Act, 2021
Tribunals and Commissions09 Sept 2026Dismissed
DCIT Vs N. K. Malhotra (HUF)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6323
Income-tax Act, 1961-Sections 4(2), 69A, 69C, 113, 132, 132A, 139, 139(1), 142, 142(1), 142(2A), 143, 143(2), 147, 148, 149, 150(1), 151, 153, 153A, 153A(1), clause (b) of Section 153A, Explanation 1 to Section 153A, Second Proviso to Section 153A, 153B, 153B(1), 153C, 153C(1), 153C(2), First Proviso to Section 153C, Explanation 2 to Section 153C, 153D, 153A to 153D, 158B to 158BH, 158BA, 158BA(3), Explanation to Section 158BA, 158BC, 158BI, 250, 253(3), 260A, Chapter XIV, Chapter XIV-BFinance Act, 1995Finance Act, 2001