Tribunals and Commissions09 Sept 2026Dismissed
DCIT Vs C Net Software Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6395
Income Tax Act, 1961-Section 250, 68, 69C, 147, 139, 132, 148/149/151, 148, 143(2), 142(1), 37
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Tribunals and Commissions09 Sept 2026
Anil Kumar Aggarwal Vs ITO, Ward 5(1)(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6384
Income-tax Act, 1961-Section 151, 148, 149, 147, 148A(d)Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions09 Sept 2026
Ruchi Jain Vs Income Tax Officer, Ward 54(1), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6382
Income Tax Act, 1961-Section 143(2), 68, 115BBE, 10(38), 69A
Tribunals and Commissions09 Sept 2026Dismissed
ACIT Vs Arjun Enterprises Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6381
Income Tax Act, 1961-Section 132, 143(1), 147, 148, 149, 149(1)(b), first proviso to Section 149(1), 153A, 153A(1), Clause (a) of the fourth proviso to Section 153A(1), Explanation 2 to Section 153A(1), 153CFinance Act, 2021
Tribunals and Commissions09 Sept 2026Allowed
Omaxe Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6378
Income Tax Act, 1961-Section 263, 153A
Tribunals and Commissions09 Sept 2026Allowed
Maasugarvnita Pvt. Ltd. Vs Income Tax Officer, Ward-16(1), New Delhi-110001
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6377
Limitation Act of 1963-Section 51Income-tax Act, 1961-Section 147, 144, 250, 270A, 272AAC
Tribunals and Commissions09 Sept 2026
Rajesh Maan Vs ITO, Ward 35 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6376
Tribunals and Commissions09 Sept 2026Allowed
Ice Skaing Association Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6375
Income-tax Act, 1961
Tribunals and Commissions09 Sept 2026
M/s Lifestyle and Media Broadcasting Ltd. Vs DCIT, Circle-13(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6374
Income Tax Act, 1961-Section 144, 144B
Tribunals and Commissions09 Sept 2026
Mrs. Renu Singla Vs ITO, Ward 3 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6373
Income Tax Act, 1961-Section 87A, First proviso to Section 87A, 111A, 143(1), 115BAC, 115BAC(1A)Finance Act, 2025Finance Act, 2023
Tribunals and Commissions09 Sept 2026Allowed
Skytech Construction Pvt. Ltd. Vs Income Tax Officer, TDS Ward 77(3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6372
Income Tax Act, 1961-Section 201, 201(1), 201(1A), 194-I, 10(20), 10(20A), 192(1A), 139
Tribunals and Commissions09 Sept 2026Allowed
Kunstocom (India) Ltd. Vs ACIT/DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6371
Income Tax Act, 1961-Section 250, 143(1), 32(1)(iia), 115BAA, 115BAA(1), 115BAA(2), 115BAA(2)(i), 115BA, 115BAB, 115JAA, 115JAA(8), 10AA
Tribunals and Commissions09 Sept 2026Partly Allowed
Suman Devi Vs ITO, Ward 36 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6370
Income-tax Act, 1961-Section 57, 57(iii), 270A, 143(3) r.w.s. 1448, 234B
Tribunals and Commissions09 Sept 2026Allowed
Manmohan Gaind Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6369
Income Tax Act, 1961-Section 250, 54F, 144B, 45, 147, 148, 148A, 55
Tribunals and Commissions09 Sept 2026
Babita Devi Vs NFAC
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6368
Tribunals and Commissions09 Sept 2026Allowed
Kiwi Alloys Limited Vs ITO, Ward - 14 (3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6367
Income-tax Act, 1961-Section 143(3), 144
Tribunals and Commissions09 Sept 2026Allowed
Shree Sambhavnath Rajendra Jain Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6366
Income Tax Act, 1961-Section 250, 153C, 153C(1), 153C(3), 68, 148, 132, 143(3)
Tribunals and Commissions09 Sept 2026Allowed
Anju Chopra Vs CIT Appeal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6365
Income Tax Act, 1961-Section 144, 147, 148, 153, 271(1)(c)Direct Tax Laws (Amendment) Act, 1987
Tribunals and Commissions09 Sept 2026Partly Allowed
Sanjeev Kumar Agarwal & Ors. Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6364
Income-tax Act, 1961-Section 69A, 115BBE, 147, 143(2), 148, Explanation 2(iv) to Section 148, 144, 149(1)(b)
Tribunals and Commissions09 Sept 2026
M/s. GE India Industrial Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6363
Income-tax Act, 1961-Section 143(3), 144C(13), 143(3)/144C(11)/254, 144C, 254, 92CA, 92C(3), 92C(2), 92C, 37(1), 43B, 438, 271(1)(c), 234B, 234C, 234D, 244A, 36(i)(vii), 36(ii)Income-tax Rules, 1962-Rules 10-A to 10-E, 10B, 10B(1), 10B(2), 10B(2)(a), 10B(2)(e), 10B(3)