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Tribunals and Commissions09 Sept 2026

M/s. Smart Eye Security System Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 2952

Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 68, 115BBE, 40(a)(ia), 194Q, 194-O, 206C(1H), 133(6), 271AAC(1), 234A, 234B, 234CIncome Tax Rules, 1962-Rule 29GST Act
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Tribunals and Commissions09 Sept 2026

Kundan Singh & Ors. Vs Secretary ICAR & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3001

Central Civil Services (Revised Pay) Rules, 2008ICAR Technical Service Rules-Rule 6.1, 6(1), 6.13, paragraph 10 of Appendix IIISocieties Registration Act
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Tribunals and Commissions09 Sept 2026

DCIT Vs N. K. Malhotra (HUF)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 3000

Income-tax Act, 1961-Section 4(2), 69A, 69C, 113, 132, 132A, 139, 139(1), 142(1), 142(2A), 143(2), 147, 148, 149, 150(1), 151, 153, 153A, 153A(1), 153B, 153C, 153C(1), 153C(2), 153D, 153A to 153D, 158B to 158BH, 158BA, 158BA(3), 158BI, 250, 253(3), 260A, Explanation 1, Explanation 2Constitution of India-Article 14Finance Act, 2017
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Tribunals and Commissions09 Sept 2026

Anil Kumar Matlani Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2993

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Central Civil Services (Conduct) Rules, 1964
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Tribunals and Commissions09 Sept 2026

Anil Kumar Gupta Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2985

Central Civil Services (Conduct) Rules, 1964Central Civil Services (Pension) Rules, 1972-Rule 9(2)(a)Central Civil Services (Pension) Rules, 2021-Rule 8(1), 8(2)(b)
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Tribunals and Commissions09 Sept 2026

Sanjeev Kumar Chauhan & Ors. Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2976

Administrative Tribunals Act, 1985-Section 19Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Sections 32, 33Rights of Persons with Disabilities Act, 2016-Section 34, 2(r)
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Tribunals and Commissions09 Sept 2026

Education Concern Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 3051

Income Tax Act, 1961-Section 12AA, 80G, 12A(1)(ac)(ii), 12AB, 12A(1)(ac)(iii), 282Income Tax Rules, 1962-Rule 127
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Tribunals and Commissions09 Sept 2026

Manmohan Gaind Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 2950

Income Tax Act, 1961-Section 250, 54F, 144B, 45, 147, 148, 148A, 55
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