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Tribunals and Commissions15 Sept 2026

M/S NPV Global FZ LLE, UAE Vs M/S Sneh Polymers Pvt. Ltd.

National Company Law Tribunal · (2026) 09 NCLT CK 2688

Insolvency and Bankruptcy Code, 2016-Section 3(12), 4, 5(21), 8, 8(2), 9, 9(1), 9(3)(b), 9(5), 14, 15, 17, 18, 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013
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Tribunals and Commissions15 Sept 2026Allowed

Axis Bank Limited Vs Maa Chinnamasta Food Processors Private Limited

National Company Law Tribunal · (2026) 09 NCLT CK 2683

Insolvency and Bankruptcy Code, 2016-Section 7, 60(5), 5(8), 7(5)(a), 9, 4, 18, 14, 14(1), 14(2), 14(3), 14(4), 7(3)(b), 15, 17, 19, 20, 21, 13(2), 7(5), 7(7)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (54 of 2002)-Section 13(2)Bankers Books Evidence Act, 1891
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Tribunals and Commissions15 Sept 2026

M. Unnikrishnan Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5438

Indian Forest Service (Appointment by Promotion) Regulations, 1966-Regulation 3, Rule 5, 5(2), 9(1)Indian Forest Service (Fixation of Cadre Strength) Second Amendment Regulations, 2015Constitution of India-Article 356(1), Sub-Clause (a)
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Tribunals and Commissions15 Sept 2026

Mrutyunjaya Das Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3401

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rules 14, 19Central Civil Services (Conduct) Rules, 1964-Rule 3
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