JUDGMENT DATABASE

Search 12,29,654 Indian judgments.

12,29,654 judgments in All Courts · page 507 of 61,483

High Courts15 Sept 2026

Aftab @ Altaf Ansari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 2914

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Protection of Children from Sexual Offences Act, 2012-Sections 11, 12Indian Penal Code-Section 509, 506 Part I, 506 Part II

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High Courts15 Sept 2026

Arjun Sethiya & Anr. Vs Vijay Chandak & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 2915

Motor Vehicles Act, 1988-Section 173

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High Courts15 Sept 2026

Jagmohan Singh Rathiya Vs Chhattisgarh Gramin Bank & Anr.

Chhattisgarh High Court · (2026) 09 CHH CK 2916

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High Courts15 Sept 2026

Ravindra Singh Deopa Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2696

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High Courts15 Sept 2026Disposed Of

Bhavana Subba Rao Vs The Additional Agent To Government And Project Officer Integrated Tribal Development Agency (I.T.D.) & Ors.

Telangana High Court · (2026) 09 TEL CK 2695

Constitution of India-Article 226, 14, 300-AAndhra Pradesh Scheduled Areas Land Transfer Regulation, 1959-Section 6CPC-Section 151

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High Courts15 Sept 2026Disposed Of

Mohammed Javeed Vs State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2694

Constitution of India-Article 226, 14, 300-ARegistration Act, 1908-Section 71Telangana Registration Rules

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High Courts15 Sept 2026Allowed

Ragula Karunakar Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2693

Constitution of India-Article 226, 14, 19, 21, 300-A

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High Courts15 Sept 2026Disposed Of

Dr. Md. Ameeruddin Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 09 TEL CK 2692

Constitution of India-Article 226Bharatiya Nyaya Sanhita, 2023-Section 106(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)

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High Courts15 Sept 2026

M/s Sindhi Traders Vs The Commissioner, State Tax & Anr.

Uttarakhand High Court · (2026) 09 UK CK 2690

C.G.S.T Act / UKGST Act-Section 73, 74, 75, Sub-Section 4 of Section 75, Sub-Section 5 of Section 75

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High Courts15 Sept 2026

M/s Sindhi Traders Vs The Commissioner, State Tax & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2701

C.G.S.T Act / UKGST Act-Section 73, 74, 75, Sub-section 4 of Section 75, Sub-section 5 of Section 75

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Tribunals and Commissions15 Sept 2026

Sanjay Kumar Patel Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5941

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6, 6(1)Administrative Tribunals Act, 1985-Section 19(1), 25

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Tribunals and Commissions15 Sept 2026Disposed Of

Vimal Kumar Khetan Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 5940

Administrative Tribunals Act, 1985-Section 19CCS(CCA) Rules, 1965-Rule 14

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Tribunals and Commissions15 Sept 2026

Prem Kumar Rai Vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5939

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions15 Sept 2026

Ashok Kumar Vs Govt. of NCT of Delhi & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5938

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions15 Sept 2026Disposed Of

V. Kaviyarasan Vs Directorate General Of Health Services & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5937

Rights of Persons with Disabilities Act, 2016-Sections 75, 77Rights of Persons with Disabilities Rules, 2017-Rule 8Drugs and Cosmetics Rules, 1945-Rules 51, 52

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Tribunals and Commissions15 Sept 2026