Tribunals and Commissions15 Sept 2026
Lokanatha M Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4385
Administrative Tribunals Act, 1985-Section 19
JUDGMENT DATABASE
Search 12,29,654 Indian judgments.
12,29,654 judgments in All Courts · page 506 of 61,483
High Courts15 Sept 2026
Kulwinder Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2893
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 432, 348, Chapter XXIVCode of Criminal Procedure, 1973-Section 391, 311, 428, 173(5)Indian Penal Code-Sections 354A, 354D, 376, 506
High Courts15 Sept 2026
Jai Singh Vs Ajay Kumar & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2894
Motor Vehicles Act, 1988-Section 173, 166, 149(2)(a)(ii), 149(2)
High Courts15 Sept 2026
Munish Kumar Vs Om Prakash Sharma & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2895
Limitation Act-Section 5Code of Criminal Procedure-Section 125, 125 (1) (c)Bhartiya Nagrik Suraksha Sanhita, 2023-Section 144 (1) (c)
High Courts15 Sept 2026
Kripal Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 2896
Indian Penal Code-Sections 375, 376, 457, 511Protection of Children from Sexual Offences Act, 2012-Section 2(1)(d), 4, 8Code of Criminal Procedure-Section 164, 313, 428, 437-A
High Courts15 Sept 2026
Mukund Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2897
Constitution of India-Article 226
High Courts15 Sept 2026
Gopal Prasad Dalan @ Gopal Kumar Dalan & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 2898
Indian Penal Code-Section 417
High Courts15 Sept 2026
Virendra Ram Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2899
High Courts15 Sept 2026
Saraswati Vs Amit
Rajasthan High Court · (2026) 09 RAJ CK 2900
Hindu Marriage Act, 1955-Section 28, 13(1)(ia)Family Courts Act, 1984-Section 19
High Courts15 Sept 2026
Shiv Dayal Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2901
High Courts15 Sept 2026
Dev Kumar Raut @ Dilip Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 2902
Supreme Court15 Sept 2026Allowed
Sobaran Singh (Dead) Through Lrs. Vs Gordhan Singh (Dead) Thr. Lrs.
Supreme Court Of India · 2026 INSC 1005
Urban Land (Ceiling and Regulation) Act, 1976Specific Relief Act, 1963-Section 20
High Courts15 Sept 2026
Smt. Sewti Painkra & Anr. Vs Shri Nand Kumar Sahu & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2906
Motor Vehicles Act, 1988-Section 173
High Courts15 Sept 2026
Babli Yadav & Ors. Vs Induram Sahu & Anr.
Chhattisgarh High Court · (2026) 09 CHH CK 2907
Motor Vehicles Act, 1988-Section 173
High Courts15 Sept 2026
Subzar Ahmad Ganie Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · 2024 INSC 702
J&K Public Safety Act, 1978Constitution of India-Article 21, 22(5)
High Courts15 Sept 2026
Smt. Dhaneshwari Manhare & Ors. Vs Manoj Kumar Dewangan & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2909
Motor Vehicles Act, 1988-Section 173
High Courts15 Sept 2026
Krishna Kumar Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2910
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Sections 318(4), 336(3), 338, 61(2), 3(5)
High Courts15 Sept 2026
Mahip Kumar & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2911
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 80, 30(3)Constitution of India-Article 300-A
High Courts15 Sept 2026
The New India Assurance Company Limited Vs Smt. Vijan Bala Jacob & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2912
Motor Vehicles Act, 1988-Section 173
High Courts15 Sept 2026
Manish Pujari Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2913
Chhattisgarh Town and Country Planning Act, 1973-Section 74Limitation Act-Section 5Constitution of India-Articles 226, 227