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12,29,635 judgments in All Courts · page 474 of 61,482

High Courts18 Sept 2026

Anush Kumar Y S @ Anush Shivappa Vs The State Of Karnataka & Anr.

Karnataka High Court · (2026) 09 KAR CK 2652

Cr.PC-Section 482BNSS-Section 528BNS-Section 109, 115(2), 126(2), 308(2), 351(2), 351(3), 352 read with Section 3(5)

High Courts18 Sept 2026

Gagandeep Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2026) 09 UK CK 5427

Constitution of India-Article 226B.N.S.-Section 109, 190, 191(3), 351(2), 352

Tribunals and Commissions18 Sept 2026

Mr. Nayan Shah & Anr. Vs Cheers Interactive (India) Private Limited & Ors.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 2961

Companies Act, 2013-Section 241, 242, 166, 167, 167(1)(b), 184, 242(2), 242(2)(b)Indian Arbitration Act, 1940Constitution of India-Article 14

High Courts17 Sept 2026Dismissed

G.M. Mohan Vs The State Of Karnataka & Anr.

Karnataka High Court · (2026) 09 KAR CK 7002

BNSS, 2023-Section 194(3)(iv), 194(2)(iv), 103(1), 238 read with Section 303(5), 482, 483, 61(2) read with Section 3(5)BNS-Section 61(2), 103(1), 238 read with Section 3(5), 480Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015-Section 14(A)(2), 3(2)(v)

Tribunals and Commissions17 Sept 2026Disposed Of

Pintu Kumar Halder Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6874

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions17 Sept 2026Dismissed

Jama Ram Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6865

GDS Rules-Rule 12P&T Vol-V-Rule 217POSB Vol-1-Rule 84

Tribunals and Commissions17 Sept 2026Dismissed

Tejraj Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6862

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions17 Sept 2026Dismissed

State Bank Of India Stressed Asset Management Branch & Anr. Vs M/s. Navneeta Steels Private Limited & Ors.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6122

SARFAESI Act, 2002-Section 13(2), 13(4), 17Security Interest (Enforcement) Rules, 2002-Rule 8, 8(6), 9, 9(1)

Tribunals and Commissions17 Sept 2026Allowed

Vikas Choudhary Vs ACIT, Circle-67(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6006

Income-tax Act, 1961-Section 10(38), 13(1)(c)(ii), 13(1)(d), 68, 69, 80HH, 80I, 143(1), 143(3), 147, 148, 148(2), 148A(b), 148A(d), 255(4)Finance (No. 2) Act, 2009CCS Conduct Rules

Tribunals and Commissions17 Sept 2026

Shri Satish Kumar Prop. M/S A.K. Construction Vs ACIT/DCIT, Circle-2(1)(1) Ghaziabad

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6628

Income-tax Act, 1961-Section 68, 133(6), 143(2), 143(3), 263

Tribunals and Commissions17 Sept 2026

Haryana Gramin Bank Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6621

Income Tax Act, 1961-Section 250, 154, 143(3)

Tribunals and Commissions17 Sept 2026

Universal Distributors Vs The Income Tax Officer, Ward-54(1), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6619

Income Tax Act, 1961-Section 250, 143(2), 142(1), 143(3), 144B, 68, 115BBE, 270A, 145(3)Finance Act, 2012

Tribunals and Commissions17 Sept 2026

All About Outdoor Media.Com Ltd. Vs ACIT Circle - 2(1), New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6618

Income Tax Act, 1961-Section 143(3), 250(6), 250Companies Act, 1956

Tribunals and Commissions17 Sept 2026

Shiv Shankar Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6614

Income Tax Act, 1961-Section 144, Rule 46A

Tribunals and Commissions17 Sept 2026Partly Allowed

Nathi Singh Rawat Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6612

Income Tax Act, 1961-Section 250, 115BBEITAT Rules-Rule 29

Tribunals and Commissions17 Sept 2026Partly Allowed

Neeraj Kumar Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6609

Income Tax Act, 1961-Section 271A, 271B, 250

Tribunals and Commissions17 Sept 2026Allowed

Childrens Hope Vs The Commissioner Of Income Tax (exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6608

Income Tax Act-Section 12AB, 80G, 12A(1)(ac)(ii), 12A

Tribunals and Commissions17 Sept 2026Allowed

Voucher Activation Services India Pvt. Ltd. Vs DCIT, Circle 25(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6252

Income Tax Act, 1961-Section 143(3), 144B, 144B(1)(xvi)(b), 144B(7)(vii), 250(6B), 143(2), 142(1), 68, 115BBE, 195, 41, 40(a)(i), 40(i)(a), 37, 44AB, 234B, 270AIncome-tax Rules, 1962-Rule 46A

Tribunals and Commissions17 Sept 2026Disposed Of

Dr Basant Kumar Singh Vs Central Administrative Tribunal & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 5793

Tribunals and Commissions17 Sept 2026Disposed Of

Eslavath Suman Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5761

Constitution of India-Articles 14, 16