Tribunals and Commissions17 Sept 2026
M. Dhanalakshmi Vs The Under Secretary (Ad.III.A) To Government Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5224
Administrative Tribunals Act, 1985-Section 19
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 476 of 61,482
Tribunals and Commissions17 Sept 2026
Sandeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4743
Tribunals and Commissions17 Sept 2026
Niraj Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4851
RTI ActCCS (Leave) Rules, 1972-Rule 12(2)
Tribunals and Commissions17 Sept 2026
Abdul Ghufoor & Ors. Vs Union Territory Of J & K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3932
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026
Wilson Y. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3917
Tribunals and Commissions17 Sept 2026
Deepuraj S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3914
Railway Services (Discipline and Appeal) Rules, 1968Representation of People Act-Section 82Code of Civil Procedure-Order XX, Rule 1, 3, Section 152
Tribunals and Commissions17 Sept 2026
Dr. Yangchen Dolma Vs The Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3911
Administrative Tribunals Act, 1985-Section 19SRO-364 of 2020-Rule 8 (3)Jammu and Kashmir Civil Service Regulations/Rules
Tribunals and Commissions17 Sept 2026
Avtar Krishan Bhat Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3907
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14RTI Act, 2005-Section 24(1), Second Schedule
Tribunals and Commissions17 Sept 2026
Aman Deep Bali Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3906
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Sept 2026
Bala Ram & Ors. Vs UT of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3905
Administrative Tribunals Act, 1985-Section 19Jammu & Kashmir Civil Services (Special Provision) Act, 2010
Tribunals and Commissions17 Sept 2026
Anil Kumar Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3904
Tribunals and Commissions17 Sept 2026
Arun Kumar Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3900
Tribunals and Commissions17 Sept 2026
Ashrat Mirza Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3899
High Courts17 Sept 2026
Council For Scientific And Industrial Research New Delhi Thru. Joint Secy.(Administration) & Ors. Vs Dr. Sandeep Goyal
Allahabad High Court · (2026) 09 AHC CK 3849
Constitution of India-Article 226
Tribunals and Commissions17 Sept 2026
Panchanan Swain Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3845
AT Act, 1985-Section 22 (3)(f)CAT (Procedure) Rules, 1987-Rule 17CCS (CCA) Rules, 1965-Rule 14(23)(i) (c)
Tribunals and Commissions17 Sept 2026
Rajeev Ranjan Vs Sri A. Rbert Jerard Ravi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3381
Tribunals and Commissions17 Sept 2026
Shaheena Bano Vs UT Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3382
Tribunals and Commissions17 Sept 2026
Shruti Rani Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3383
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions17 Sept 2026
Rafiq Ahmad Wani Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3384
Tribunals and Commissions17 Sept 2026
Sunil Rambhau Somkuwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3385
Constitution of India-Articles 14, 16