Tribunals and Commissions18 Sept 2026Allowed
Vinod Kumar Vs DCIT, Central Circle-05, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6657
Income-tax Act, 1961-143(3), 115BBE, 69A, 131, 142(1), 139(1), 132, 153A
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Tribunals and Commissions18 Sept 2026Partly Allowed
M/S Enso Infrastructures Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6656
Income Tax Act, 1961-Section 250, 153C, 153C(1)(b), 143(3), 115BBE, 68, 271(1)(c), 234B, 132, 132AIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions18 Sept 2026
Aditya Kumar Jha Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6655
Income Tax Act, 1961-Section 250, 148, 144, 143(3), 132(4), 131(1A), 69A, 115BBE, 271AAC, 69, 147, 68, 41(1), 270A, 274, 69B, 153C, 115BBA, 11(1), 132
Tribunals and Commissions18 Sept 2026Allowed
Arshia Ahmed Qureshi Vs The Dy. Commissioner Of Income Tax, Central Circle, Ghaziabad
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6653
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 139, 68, 131, 133(6), 37Finance Act, 2022
Tribunals and Commissions18 Sept 2026Dismissed
DCIT, Circle-7(1), New Delhi Vs DSC Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6652
Income Tax Act, 1961-Section 271AAB, 271AAB(1), 271AAB(1)(b), 271ABB(1), 132, 132(4), 143(3), 254(2), 271AAA, 271AA, 274, 246, 246A, 253Income Tax Rule 1962-Rule 27
Tribunals and Commissions18 Sept 2026
M/s. Eklavya Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6651
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12AB(1)(b), 12A(1)(ac)(ii), 12A, 12AB, 80G(5)(ii), 2(15)
Tribunals and Commissions18 Sept 2026Allowed
Richmond Educational Society Vs PCIT(Central)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6650
Income-tax Act, 1961-Section 11, 12, 13, 13(1)(c), 13(2), 13(3), 12A(1)(ac)(i), 12A(1)(ac)(ii), 12AB, 12AB(1)(ac)(i), 12AB(1)(ac)(ii), 12AB(4)(ii), Explanation to Section 12AB(4)
Tribunals and Commissions18 Sept 2026
Meerut Cooperative Cane Development Union Ltd Vs Assessment Unit NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6649
Income Tax Act, 1961-Section 250, 143(3), 144B, 80P(2)(a)(iii), 80(P)(2)(d), 80P(2)(a)(i), 80(P)(2)Maharashtra Cooperative Societies Act, 1960
Tribunals and Commissions18 Sept 2026Allowed
M/S Enso Infrastructures Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6648
Income Tax Act, 1961-Section 250, 153C, 153C(1)(b), 143(3), 115BBE, 68, 271(1)(c), 234B, 132, 132A, 1530Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions18 Sept 2026Allowed
Jaisav Samiti Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6647
Income-tax Act, 1961-Section 12AB(1)(ac)(ii), 12AB(1)(b)(ii)(B), 12AB(1)(a), 12A, 12A(1)(ac)(i), 12AA, 115TD, 80GFinance Act, 2016
Tribunals and Commissions18 Sept 2026Dismissed
DCIT, Central Circle-1, New Delhi Vs Aman
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6646
Income-tax Act, 1961-Section 143(3), 132, 133A
Tribunals and Commissions18 Sept 2026Dismissed
DCIT, Central Circle-1, New Delhi Vs Aman M/s Baba Metal, Prop. Aman
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6645
Income-tax Act, 1961-Section 143(3), 132, 133A
Tribunals and Commissions18 Sept 2026
M/s. Eklavya Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6644
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12AB(1)(b), 12A(1)(ac)(ii), 12A, 12AB, 80G(5)(ii), 2(15)
Tribunals and Commissions18 Sept 2026Allowed
Deepak Sahu Vs DCIT, Central Circle 15
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6643
Income Tax Act, 1961-Section 250, 153C, 153C(1), 143(3), 153D, 69A, 132(4), 115BBE, 153A, 139, 147, 148, 149, 151, 153, 153A(1), Second Proviso to Section 153A, First Proviso to Section 153A, Explanation 1 to Section 153A, 153B, 153B(1)(a), 132, Chapter XIV BIndian Evidence Act, 1872-Section 65B(4)
Tribunals and Commissions18 Sept 2026
Blackrock Securities Private Limited Vs DCIT, Circle 4 (2), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6641
Income-tax Act, 1961-Section 142(1), 143(1), 143(2), 14A read with Rule 8D
Tribunals and Commissions18 Sept 2026Allowed
Ashwin Goel Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6640
Income Tax Act, 1961-Section 250, 147, 144B, 148A, 148, 45, 10(38), 234B, 234D, 143(1), 132, 270A
Tribunals and Commissions18 Sept 2026Allowed
Benteler Automative (China) Investment Limited Vs ACIT (International Taxation)- 1(1)(2)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6639
IT Act-Section 9(1)(vii), 90Income-Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions18 Sept 2026Allowed
Ashwin Goel Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6638
Income Tax Act, 1961-Section 250, 147, 144B, 148A, 148, 45, 10(38), 234B, 234D, 143(1), 132, 270A
Tribunals and Commissions18 Sept 2026
Savista Global Solution Pvt. Ltd. Vs DCIT, Circle 22(2), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6637
Income-tax Act, 1961-Section 143, 144C(13), 144B, 143(3), 153(1), 153(4), 143(1), 92E, 92(3), 92BIncome-tax (Appellate Tribunal) Rules, 1963-Rule 35A
Tribunals and Commissions18 Sept 2026Allowed
Khema Ganju Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6636
Income Tax Act, 1961-Section 250, 133(6), 148, 142(1), 144, 271(1)(c), 147, 69, 115BBE, 250(6)Income Tax Act Rules, 1962-Rule 46A, 46A(1)